Wednesday, 13, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Abdul Razzak S vs Suraja Devi C.B
2023 Latest Caselaw 13007 Ker

Citation : 2023 Latest Caselaw 13007 Ker
Judgement Date : 8 December, 2023

Kerala High Court

Abdul Razzak S vs Suraja Devi C.B on 8 December, 2023

Author: P.Somarajan

Bench: P.Somarajan

OP(C) No.468/2019                               1/1




                         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                        PRESENT
                         THE HONOURABLE MR.JUSTICE P.SOMARAJAN
             Friday, the 8th day of December 2023 / 17th Agrahayana, 1945

                                  OP(C) NO. 468 OF 2019


                    OS 6/1997 OF II ADDITIONAL MUNSIFF COURT,ERNAKULAM.

   PETITIONER/ RESPONDENT/ PLAINTIFF:

          ABDUL RAZZAK S, AGED 69 YEARS, S/O.LATE.A.M.SHAHUL HAMEED, RESIDING
          AT 44/1247 A, (NEW 70/1841) KALOOR, ELAMKULAM VILLAGE, KANAYANNUR
          TALUK, KOCHI-682017.

   RESPONDENTS/ PETITIONERS/ DEFENDANTS:

       1. SURAJA DEVI C.B, W/O.OMAKUMAR, HOUSE NO.27, ACSRA-LANE 2, ACS ROAD,
          KALOOR.P.O, ELAMKULAM VILLAGE, KANAYANNUR TALUK, KOCHI-682017.

         AND ANOTHER...


        Op (civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   the proceedings in pursuance of Exhibit P8 order on Exhibit P2 and to
   direct the court below to continue the proceedings in O.S No. 6/1997 as
   directed in Exhibit P1 judgment, unimpaired by the impugned order, pending
   disposal of the above Original Petition.


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this court's order dated
   23-11-2023 and upon hearing the arguments of M/S R.S.KALKURA, M.S.KALESH,
   HARISH GOPINATH, R.BINDU, P.ANJANA, P.I.NAJUMAL HUSSAIN, NEENU PAVITHRAN,
   R.HARIKRISHNAN & NIKHIL K GOPINATH, Advocates for the petitioner and of
   SRI.G.RAJAGOPAL, SMT.S.LEELALAKSHMI & SMT.N.RENJINEE DEVI, Advocates for
   the respondents, the court passed the following:

                                         O R D E R

Interim order is extended by one month.

Sd/- P. SOMARAJAN, JUDGE

08-12-2023 /True Copy/ Assistant Registrar

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter