K.C.James vs Smt. Bhandari Swagat Ranveerchand
2023 Latest Caselaw 12996 Ker

Kerala High Court

K.C.James vs Smt. Bhandari Swagat Ranveerchand on 8 December, 2023

Author: Devan Ramachandran

Bench: Devan Ramachandran

Con.Case(C) No.2656/2023                            1/1

                              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                              PRESENT
                           THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
               Friday, the 8th day of December 2023 / 17th Agrahayana, 1945
                 CONTEMPT CASE(C) NO. 2656 OF 2023(S) IN WP(C) 29667/2023

   PETITIONER/PETITIONER:


           K.C. JAMES, AGED 57 YEARS, S/O. CHACKO,
           MANAGING DIRECTOR, REENA ENGINEERS AND CONTRACTORS PVT. LTD. 602,
           SHIV TOWER, PATTO PLAZA, PANAJI, GOA-403001,
           RESIDING AT SHIV TOWER, PATTO PLAZA, PANAJI, GOA, PIN - 403 001.

        BY ADVOCATES M/S. P.SHANES METHAR & N.KRISHNA PRASAD.

   RESPONDENT/1ST RESPONDENT:


           SMT. BHANDARI SWAGAT RANVEERCHAND, MANAGING DIRECTOR,
           KERALA WATER AUTHORITY, JALA BHAVAN, OBSERVATORY HILLS,
           VELLAYAMBALAM POST, THIRUVANANTHAPURAM, PIN - 695 033.

         BY SRI.P.M. JOHNY, STANDING COUNSEL

        This Contempt of court case (civil) having come up for orders on
   08.12.2023, the court on the same day passed the following:

                                               ORDER

The learned Standing counsel for the respondent submits that the

directions in the judgment have been complied with. He sought time till

21/12/2023 to report compliance.

List, therefore, on 21/12/2023.

Sd/- DEVAN RAMACHANDRAN JUDGE

08-12-2023 /True Copy/ Assistant Registrar