Shibukumar.S vs Sudhakaran
2023 Latest Caselaw 12993 Ker

Kerala High Court

Shibukumar.S vs Sudhakaran on 8 December, 2023

Author: N.Nagaresh

Bench: N.Nagaresh

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
              THE HONOURABLE MR.JUSTICE N.NAGARESH
FRIDAY, THE 8TH DAY OF DECEMBER 2023 / 17TH AGRAHAYANA, 1945
                  CON.CASE(C) NO. 2516 OF 2023
      AGAINST THE JUDGMENT    DATED 14.12.2022 IN WP(C)
              No.40384/2022 OF HIGH COURT OF KERALA
PETITIONER:

         SHIBUKUMAR.S
         AGED 53 YEARS, S/O. M. SETHU,
         NJAVOONJIKOTTIL VEEDU, 7/819,
         SEKHARIPURAM P.O, PALAKKAD DISTRICT.,
         PIN - 678 010.

         BY ADVS.
              JACOB SEBASTIAN
              WINSTON K.V
              ANU JACOB


RESPONDENT:

         SUDHAKARAN
         AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
         THE ADDITIONAL TAHSILDAR (LAND RECORDS),
         TALUK OFFICE, CIVIL STATION,
         PALAKKAD HEAD POST OFFICE, PALAKKAD DISTRICT.,
         PIN - 678 001.

         BY ADV
              MABLE C. KURIAN

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 08.12.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 Con.Case.(C) No.2516 of 2023
                               :2:




                           JUDGMENT

Dated this the 8th day of December, 2023

Counsel for the petitioner submits that the

directions contained in the judgment dated 14.12.2022 in

W.P.(C) No.40384 of 2022 stand complied with.

Recording the said submission, the Contempt of

Court Case is closed.

Sd/-

N. NAGARESH JUDGE AMR

APPENDIX OF CON.CASE(C) 2516/2023

PETITIONER'S ANNEXURES

Annexure-A1 A CERTIFIED COPY OF THE JUDGMENT DATED 14.12.2022 IN W.P.(C).NO.40384/2022 OF THIS HONOURABLE COURT.