Bhaskaran K vs Sachin Kumar Yadav Ias
2023 Latest Caselaw 12990 Ker

Kerala High Court

Bhaskaran K vs Sachin Kumar Yadav Ias on 8 December, 2023

Author: N.Nagaresh

Bench: N.Nagaresh

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT
                   THE HONOURABLE MR.JUSTICE N.NAGARESH
    FRIDAY, THE 8TH DAY OF DECEMBER 2023 / 17TH AGRAHAYANA, 1945
                       CON.CASE(C) NO. 2385 OF 2023
 AGAINST THE ORDER/JUDGMENT WP(C) 20832/2023 OF HIGH COURT OF KERALA


PETITIONER:

              BHASKARAN K
              AGED 73 YEARS
              BHASKARAN K, S/O. NARAYANAN K,
              KANDENKULANGARA HOUSE, THEYYANGAD,
              PONNANI, MALAPPURAM, KERALA, PIN - 679577

              BY ADVS.
              SHERRY J. THOMAS
              JOEMON ANTONY
              ANTONY NILTON REMELO


RESPONDENTS:

              SACHIN KUMAR YADAV IAS
              (FATHER'S NAME AND AGE NOT KNOWN TO THE PETITIONER),
              THE REVENUE DIVISIONAL OFFICER,
              REVENUE DIVISIONAL OFFICE,
              TIRUR - THRIKKANDIYOOR ROAD,
              TIRUR, KERALA, PIN - 676101

              SMT.MABLE C.KURIAN-SR.GOVERNMENT PLEADER



     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION
ON 08.12.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Con.Case(C)NO.2385 Of 2023
                                  2




                             JUDGMENT

Dated this the 8th day of December, 2023

Government Pleader submits that directions contained in

the judgment dated 27.06.2023 in W.P.(C) No.20832 of 2023

stand complied with and an order has been passed by Sub

Collector, Tirur on 16.11.2023.

In view of the above, the Contempt of Court Case is

closed.

Sd/-

N.NAGARESH JUDGE hmh Con.Case(C)NO.2385 Of 2023

APPENDIX OF CON.CASE(C) 2385/2023

PETITIONER ANNEXURES

Annexure A1 THE CERTIFIED COPY OF THE JUDGMENT IN W.P.(C) NO.20832/2023 DATED 27-06-2023 Annexure A2 THE COPY OF THE RECEIPT ISSUED RESPONDENT OFFICE DATED 10-07-2023