P.V.Antony vs Renjith George
2023 Latest Caselaw 12983 Ker

Kerala High Court

P.V.Antony vs Renjith George on 8 December, 2023

Author: Anu Sivaraman

Bench: Anu Sivaraman

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
           THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
 FRIDAY, THE 8TH DAY OF DECEMBER 2023 / 17TH AGRAHAYANA, 1945
                  CON.CASE(C) NO.1432 OF 2023
      JUDGMENT IN WP(C) 8693/2023 OF HIGH COURT OF KERALA
                        DATED 14.3.2023
                     ---------------------
PETITIONER/PETITIONER :-

          P.V.ANTONY, AGED 49 YEARS
          S/O.VARGHESE(LATE), PULICKATHARA HOUSE,
          MULAVUKAD.P.O, ERNAKULAM DISTRICT, PIN - 682 504.

          BY ADV AVANEESH KOYIKKARA



RESPONDENT/4TH RESPONDENT :-

          RENJITH GEORGE
          (AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER),
          TAHSILDAR, KANAYANNUR TALUK OFFICE,
          NEAR COURT COMPLEX.P.O., ERNAKULAM, PIN - 682 011.

          SRI.JOSHY THANNICKAMATTAM, GP


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 08.12.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 CON.CASE(C) NO.1432 OF 2023

                                 -: 2 :-


                              JUDGMENT

Dated this the 8th day of December, 2023

It is submitted by the learned Government Pleader, on

instructions, that the directions contained in the judgment stand

complied with and orders have been passed in the matter. The

Contempt of Court Case is, accordingly, closed.

Sd/-

ANU SIVARAMAN JUDGE

Jvt/11.12.2023 CON.CASE(C) NO.1432 OF 2023

APPENDIX OF CON.CASE(C) 1432/2023

PETITIONER ANNEXURES :-

Annexure A1 A CERTIFIED COPY OF JUDGMENT IN W.P.(C) NO.8693/ 2023 DATED 14.03.2023.