Ummukulsu vs Sachin Kumar Yadav Ias
2023 Latest Caselaw 12973 Ker

Kerala High Court

Ummukulsu vs Sachin Kumar Yadav Ias on 8 December, 2023

Author: Anu Sivaraman

Bench: Anu Sivaraman

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
   FRIDAY, THE 8TH DAY OF DECEMBER 2023 / 17TH AGRAHAYANA, 1945
                         CON.CASE(C) NO. 2084 OF 2023
AGAINST THE ORDER/JUDGMENT WP(C) 6467/2023 OF HIGH COURT OF KERALA
PETITIONER:

             UMMUKULSU
             AGED 48 YEARS
             W/O. MUHAMMED, KADAVANDI HOUSE, INDIANNUR
             KOTTAKKAL, MALAPPURAM, PIN - 676503
             BY ADVS.
             SHAKTHI PRAKASH
             AMJATHA D.A.
RESPONDENT:

             SACHIN KUMAR YADAV IAS
             (AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER),
             THE REVENUE DIVISIONAL OFFICER, TIRUR REVENUE
             DIVISIONAL OFFICE, TIRUR - THRIKANDIYOOR ROAD, TIRUR,
             MALAPPURAM, PIN - 676101
             SRI.JOSHY THANNICKAMATTAM, GP
     THIS     CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 08.12.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO. 2084 OF 2023

                                     2




                               JUDGMENT

Dated this the 8th day of December, 2023

It is submitted by the learned counsel appearing on either side

that the directions contained in the judgment stand complied with.

This contempt of court case is, accordingly, closed.

Sd/-

ANU SIVARAMAN JUDGE

NP CON.CASE(C) NO. 2084 OF 2023

APPENDIX OF CON.CASE(C) 2084/2023

PETITIONER'S ANNEXURES Annexure A1 CERTIFIED COPY OF THE JUDGMENT IN W.P (C) NO.

6467/2023 DATED 28-02-2023 RESPONDENT'S ANNEXURES: NIL