Unni Pachat vs State Of Kerala
2023 Latest Caselaw 12969 Ker

Kerala High Court

Unni Pachat vs State Of Kerala on 8 December, 2023

Author: Devan Ramachandran

Bench: Devan Ramachandran

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
         THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
  FRIDAY, THE 8TH DAY OF DECEMBER 2023 / 17TH AGRAHAYANA, 1945
                       WP(C) NO. 41801 OF 2022
PETITIONER:

          UNNI PACHAT
          AGED 52 YEARS
          S/O.UNNIKUTTY, KALYAN ANNEXE, MANNUR P.O.,
          KOZHIKODE DISTRICT, PIN CODE-673328.
          BY ADVS.
          M.T.SAMEER
          K.R.ARUN KRISHNAN
          DEEPA K.RADHAKRISHNAN
          JISSMON A KURIAKOSE
          SANAL C.S


RESPONDENTS:

    1     STATE OF KERALA
          REP. BY IT'S SECRETARY TO GOVT.,
          DEPARTMENT OF ELECTRICITY, GOVERNMENT SECRETARIAT,
          THIRUVANANTHAPURDAM-695001
    2     STATE PROJECT COORDINATOR,
          RUSA-SPD OFFICE AT GOVERNMENT SANSKRIT COLLEGE CAMPUS,
          UNIVERSITY .P.O., THIRUVANANTHAPURAM-695034
    3     THE EXECUTIVE ENGINEER,
          KERALA STATE HOUSING BOARD, ERNAKULAM DIVISION,
          5TH FLOOR REVENUE TOWER, ERNAKULAM-682011.
    4     THE PRINCIPAL,
          KERALA SACRED HEART COLLEGE, THEVARA, KOCHI -682013
          ERNAKULAM DISTRICT
          BY ADVS.
          V.HARISH
          GEORGE SEBASTIAN
          ARUN LUCKOSE ABRAHAM(K/000242/2018)


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
08.12.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 41801 OF 2022           2

                             JUDGMENT

A memo has been filed by the petitioner stating that the

writ petition is not pressed.

This is recorded. Consequently this writ petition is

dismissed as having been not pressed.

Sd/-

DEVAN RAMACHANDRAN JUDGE MC/8.12

APPENDIX OF WP(C) 41801/2022

PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE LETTER NO.DB/1054/CONSULTANCY/SHT/PLAYGROUND OF KERALA STATE HOUSING BOARD DATED 26.03.2021 Exhibit P2 A TRUE COPY OF THE DETAILS OF THE BILLS SUBMITTED BY THE PETITIONER AND CERTIFIED BY THE 3RD RESPONDENT DATED 25.5.2022 Exhibit P3 A TRUE COPY OF THE LETTER DATED 02.11.2022 OF RESPONDENT NO.4