Rajesh. C vs P.Sreejith
2023 Latest Caselaw 12967 Ker

Kerala High Court

Rajesh. C vs P.Sreejith on 8 December, 2023

Author: Anu Sivaraman

Bench: Anu Sivaraman

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
   FRIDAY, THE 8TH DAY OF DECEMBER 2023 / 17TH AGRAHAYANA, 1945
                         CON.CASE(C) NO. 1915 OF 2023
AGAINST THE ORDER/JUDGMENT WP(C) 6759/2023 OF HIGH COURT OF KERALA
PETITIONER:

             RAJESH. C
             AGED 53 YEARS
             S/O. GOPINATHAN. C, CHEMMINIKKARA HOUSE,
             PATHAPPIRIYAM, EDAVANNNA PO,
             KOZHIKODE DISTRICT, PIN - 676123
             BY ADVS.
             P.V.ANOOP
             PHIJO PRADEESH PHILIP
             ANTONY THOMAS
             ANJU R S.
             K C MOHAMED RASHID
RESPONDENT:

             P.SREEJITH
             AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER
             THE SECRETARY, RAMANNATTUKKARA MUNICIPALITY
             RAMANATTUKKARA (PO), KOZHIKODE DISTRICT, PIN - 673633
             BY ADV P.A.MOHAMMED SHAH
     THIS     CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 08.12.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO.1915 OF 2023

                                     2




                              JUDGMENT

Dated this the 8th day of December, 2023

It is submitted by the learned counsel appearing on either side

that the directions contained in the judgment stand complied with.

This contempt of court case is, accordingly, closed.

Sd/-

ANU SIVARAMAN JUDGE

NP CON.CASE(C) NO.1915 OF 2023

APPENDIX OF CON.CASE(C) 1915/2023

PETITIONER'S ANNEXURES Annexure -A JUDGMENT PRONOUNCED BY THIS HON'BLE COURT IN W.P. (C) NO.6759 OF 2023 DATED 07.03.2023 Annexure -B ACKNOWLEDGMENT OF DELIVERY OF THE COPY OF THE JUDGMENT OF THE HON'BLE COURT DATED 28.03.2023 RESPONDENT'S ANNEXURES: NIL