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M/S. Apm Marines vs Vikas Kumar
2023 Latest Caselaw 12955 Ker

Citation : 2023 Latest Caselaw 12955 Ker
Judgement Date : 8 December, 2023

Kerala High Court

M/S. Apm Marines vs Vikas Kumar on 8 December, 2023

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

Con.Case(C) No.2740/2023                            1/1

                             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                             PRESENT
                           THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
               Friday, the 8th day of December 2023 / 17th Agrahayana, 1945
                 CONTEMPT CASE(C) NO. 2740 OF 2023(S) IN WP(C) 18101/2023

   PETITIONER/PETITIONER:


           M/S. APM MARINES AMC VIII/1454, NO.8(1ST F),
           ROYAL PLAZA, BRIDGE ROAD, ALUVA,
           ERNAKULAM DISTRICT, PIN - 683 101, KERALA,
           REPRESENTED BY ITS MANAGING PARTNER,
           GEORGE MATHEW, AGED 53 YEARS, S/O. MATHEW,
           GOVERNMENT CONTRACTOR, ALUKKAL HOUSE, MEKKAD P.O.,
           ERNAKULAM DISTRICT., PIN - 683 589.

        BY ADVOCATES M/S. BABU JOSEPH KURUVATHAZHA, ARCHANA K.S., MOHAMMED
        SHAFI.K & NOEL EALIAS.

   RESPONDENT/2ND RESPONDENT:


           VIKAS KUMAR, WORKING AS MANAGING DIRECTOR,
           DELHI METRO RAIL CORPORATION LTD., METRO BHAWAN,
           FIRE BRIGADE LANE, BARAKHAMBA ROAD,
           NEW DELHI, PIN - 110 001.


        This Contempt of court case (civil) having come up for orders on
   08.12.2023, the court on the same day passed the following:

                                               ORDER

After going through the pleadings, I am of the prima facie opinion

that the respondent committed the contempt. The respondent will appear in

person before this Court on 19/01/2024.

In the meanwhile, if the directions are complied or if the judgment

is varied or modified, the personal appearance is dispensed with.

Issue a copy of this order to the counsel appearing for the

respondent who will communicate the same to the respondent.

Post on 19/01/2024.

Sd/- P.V.KUNHIKRISHNAN JUDGE

08-12-2023 /True Copy/ Assistant Registrar

 
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