Salaja.V.M vs Rani George Ias
2023 Latest Caselaw 12796 Ker

Kerala High Court

Salaja.V.M vs Rani George Ias on 8 December, 2023

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

CON.CASE(C) NO. 2482 OF 2023    1


            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 FRIDAY, THE 8TH DAY OF DECEMBER 2023 / 17TH AGRAHAYANA, 1945
                    CON.CASE(C) NO. 2482 OF 2023
AGAINST THE ORDER/JUDGMENT WP(C) 10207/2023 OF HIGH COURT OF
                               KERALA
PETITIONERS:

     1     SALAJA.V.M
           AGED 46 YEARS
           W/O.SURESH BABU.P, PAYAKKAL HOUSE, CHEERAL.P.O.,
           WAYANAD DISTRICT., PIN - 673595

     2     DHANYA.P.P
           AGED 35 YEARS
           W/O.PRATHEESH KUMAR, ANASWARA HOUSE, ERANALLOOR,
           PANAMARAM.P.O., WAYANAD DISTRICT., PIN - 670721

     3     SHAREENA.V
           AGED 37 YEARS
           W/O.RASHEED.M.K., MALAKUZHIYIL HOUSE, KALLUMKORI,
           PAZHPATHOOR.P.O., WAYANAD DISTRICT., PIN - 673592

     4     SULIKHA.K.A
           AGED 37 YEARS
           W/O.SHAMEER.N.K., NEYYANKANDI HOUSE, SCHOOLKUNNU,
           BEENACHI.P.O., WAYANAD DISTRICT., PIN - 67359

     5     RAMYA.P.A
           AGED 40 YEARS
           W/O.RAMESH.M, MATTUMMEL HOUSE, EDAKKAL,
           AMBALAVAYAL.P.O., WAYANAD DISTRICT., PIN - 673593

     6     JASIRA.U
           AGED 33 YEARS
           W/O.SHAMEER.P.A, UMMARATH HOUSE, BEENACHI,
           PAZHUPATHUR.P.O., WAYANAD DISTRICT., PIN - 673592

     7     VIPEESH.A.B
           AGED 33 YEARS
           S/O.BALAN.V.A, ADICHERIKANDI HOUSE, OLIYODE (55),
 CON.CASE(C) NO. 2482 OF 2023   2

           KARTIKULAM.P.O., WAYANAD DISTRICT., PIN - 670646

     8     DHANYA.K.M
           AGED 37 YEARS
           W/O.VINOD.P.G, POTTUKULATHIL HOUSE,
           MANANTHAVADY.P.O., WAYANAD DISTRICT., PIN - 670646

     9     RAJISHA.P
           AGED 39 YEARS
           D/O.KUNHIKRISHNAN.P, PUTHENVEEDU HOUSE,
           THARUVANA.P.O., MANANTHAVADY, WAYANAD DISTRICT.,
           PIN - 670645

    10     SREEJESH.M
           AGED 39 YEARS
           ERANJURATH MANANTHAVADY, KELLUR.P.O., WAYANAD
           DISTRICT., PIN - 670645

    11     JAMEELA.K.V
           AGED 33 YEARS
           W/O.MANSOOR ALI, CHERIYAKAVUMTHALAKKAL HOUSE,
           KUNHOME.P.O., VELLAMUND VIA, WAYANAD DISTRICT.,
           PIN - 670731

    12     NADEERA.T.K,
           AGED 33 YEARS
           W/O.MOHAMMED YUNUS, THANKAYATHAMKANDI HOUSE,
           VELLAMUNDA, WAYANAD DISTRICT., PIN - 670731

    13     RASEENA PARAKKAL
           AGED 32 YEARS
           W/O.JAFAR.V.K, VELLIYANKALLAN HOUSE, MEPPADI.P.O.,
           MOOPPAINAD, KOZHIKODE DISTRICT., PIN - 673577

    14     SHALI.K.P
           AGED 32 YEARS
           NARAKKUNNUMAL HOUSE, CHERUMOTH.P.O., VALAYAM,
           KOZHIKODE DISTRICT ., PIN - 673517

    15     SREELATHA CHERUKKA
           SREENILAYAM HOUSE, THONDERNAD.P.O., VELLAMUNDA VIA,
           WAYANAD DISTRICT., PIN - 670731

           BY ADVS.
           LINDONS C.DAVIS
           N.S.SHAMILA
 CON.CASE(C) NO. 2482 OF 2023   3

           E.U.DHANYA
           CHINJU P. JOYIES
           RAZAK MEPURATH


RESPONDENTS:

           RANI GEORGE IAS
           (AGE AND FATHERS NAME NOT KNOWN THE PETITIONERS)
           SECRETARY TO GOVERNMENT, GENERAL EDUCATION
           DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM.,
           PIN - 695001
OTHER PRESENT:
          SMT.NISHA BOSE, SR.GP
      THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 08.12.2023, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 CON.CASE(C) NO. 2482 OF 2023       4




                      P.V.KUNHIKRISHNAN, J.
                      --------------------------------
                  CON.CASE(C) NO. 2482 OF 2023
               ----------------------------------------------
            Dated this the 8th day of December, 2023

                               JUDGMENT

When this Con.Case(C) came up for consideration, both sides

submitted that the directions were complied with. Hence this

Contempt Case(C) is closed. If the petitioner is aggrieved by the

order passed, the petitioner is free to challenge the same.

Sd/-

P.V.KUNHIKRISHNAN

JUDGE

Asw

APPENDIX OF CON.CASE(C) 2482/2023

PETITIONER ANNEXURES Annexure A1 A CERTIFIED COPY OF THE JUDGMENT IN W.P(C)NO.10207/2023 DATED 30.03.2023 PASSED BY THIS HON'BLE COURT.