Citation : 2023 Latest Caselaw 12720 Ker
Judgement Date : 8 December, 2023
BA 6420/23 & conn. cases 1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
FRIDAY, THE 8TH DAY OF DECEMBER 2023 / 17TH AGRAHAYANA, 1945
BAIL APPL. NO. 6420 OF 2023
CRIME NO.347/2023 OF Ernakulam South Police Station, Ernakulam
PETITIONER/ACCUSED NO.3:
SHON A.V,
AGED 39 YEARS
S/O VIDHYADARAN A.R, AYNIPPILY HOUSE, THATTAPPARAMBU
ROAD, PALLURUTHY P.O, KOCHI, PIN - 682006
BY ADV AJOY VENU
RESPONDENT/STATE:
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA,
PIN - 682031
2 STATION HOUSE OFFICER ,
ERNAKULAM TOWN SOUTH POLICE,STATION.ERNAKULAM DISTRICT,
PIN - 682030
OTHER PRESENT:
SMT. T.V. NEEMA, SR.PP & SRI. M.C. ASHI, PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
08.12.2023, ALONG WITH Bail Appl..6423/2023, 6425/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BA 6420/23 & conn. cases 2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
FRIDAY, THE 8TH DAY OF DECEMBER 2023 / 17TH AGRAHAYANA, 1945
BAIL APPL. NO. 6423 OF 2023
CRIME NO.31/2023 OF Puthencruz Police Station, Ernakulam
AGAINST THE ORDER/JUDGMENT CRMC 1775/2023 OF ADDITIONAL DISTRICT
COURT (ADHOC), ERNAKULAM
PETITIONER/ACCUSED NO.3:
SHON A.V,
AGED 39 YEARS
S/O VIDHYADARAN A.R, AYNIPPILY HOUSE, THATTAPPARAMBU
ROAD, PALLURUTHY P.O, KOCHI, PIN - 682006
BY ADV AJOY VENU
RESPONDENT/STATE:
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA,ERNAKULAM, PIN - 682031
2 STATION HOUSE OFFICER,
PUTHENCRUZ POLICE,STATION,ERNAKULAM DISTRICT, PIN -
682308
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
08.12.2023, ALONG WITH Bail Appl..6420/2023 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BA 6420/23 & conn. cases 3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
FRIDAY, THE 8TH DAY OF DECEMBER 2023 / 17TH AGRAHAYANA, 1945
BAIL APPL. NO. 6425 OF 2023
CRIME NO.42/2023 OF Puthencruz Police Station, Ernakulam
PETITIONER/ACCUSED NO.4:
SHON A V ,
AGED 39 YEARS
S/O VIDHYADARAN A.R, AYNIPPILY HOUSE, THATTAPPARAMBU
ROAD, PALLURUTHY P.O, KOCHI, PIN - 682006
BY ADV AJOY VENU
RESPONDENT/STATE:
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA,ERNAKULAM, PIN - 682031
2 STATION HOUSE OFFICER,
PUTHENCRUZ POLICE,STATION, ERNAKULAM DISTRICT, PIN -
682308
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
08.12.2023, ALONG WITH Bail Appl..6420/2023 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BA 6420/23 & conn. cases 4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
FRIDAY, THE 8TH DAY OF DECEMBER 2023 / 17TH AGRAHAYANA, 1945
BAIL APPL. NO. 6429 OF 2023
CRIME NO.62/2023 OF Panangad Police Station, Ernakulam
PETITIONER/ACCUSED NO.4:
SHON A.V,
AGED 39 YEARS
S/O VIDHYADARAN A.R, AYNIPPILY HOUSE, THATTAPPARAMBU
ROAD, PALLURUTHY P.O, KOCHI, PIN - 682006
BY ADV AJOY VENU
RESPONDENT/STATE:
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA,
PIN - 682031
2 STATION HOUSE OFFICER,
PANANGAD POLICE,STATION.ERNAKULAM DISTRICT, PIN - 682308
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
08.12.2023, ALONG WITH Bail Appl..6420/2023 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BA 6420/23 & conn. cases 5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
FRIDAY, THE 8TH DAY OF DECEMBER 2023 / 17TH AGRAHAYANA, 1945
BAIL APPL. NO. 6432 OF 2023
CRIME NO.197/2023 OF MARADU POLICE STATION, Ernakulam
PETITIONER/ACCUSED NO.3:
SHON A.V,
AGED 39 YEARS
S/O VIDHYADARAN A.R, AYNIPPILY HOUSE, THATTAPPARAMBU
ROAD, PALLURUTHY P.O, KOCHI, PIN - 682006
BY ADV AJOY VENU
RESPONDENT/STATE:
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA,
PIN - 682031
2 STATION HOUSE OFFICER,
MARADU POLICE STATION,ERNAKULAM DISTRICT, PIN - 682030
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
08.12.2023, ALONG WITH Bail Appl..6420/2023 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BA 6420/23 & conn. cases 6
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
FRIDAY, THE 8TH DAY OF DECEMBER 2023 / 17TH AGRAHAYANA, 1945
BAIL APPL. NO. 6433 OF 2023
CRIME NO.113/2023 OF Thrikkakara Police Station, Ernakulam
PETITIONER/ACCUSED NO.5:
SHON A.V,
AGED 39 YEARS
S/O VIDHYADARAN A.R, AYNIPPILY HOUSE, THATTAPPARAMBU
ROAD, PALLURUTHY P.O, KOCHI, PIN - 682006
BY ADV AJOY VENU
RESPONDENT/STATE:
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA,
PIN - 682031
2 STATION HOUSE OFFICER,
THRIKKAKARA POLICE STATION,ERNAKULAM DISTRICT, PIN -
682030
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
08.12.2023, ALONG WITH Bail Appl..6420/2023 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BA 6420/23 & conn. cases 7
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
FRIDAY, THE 8TH DAY OF DECEMBER 2023 / 17TH AGRAHAYANA, 1945
BAIL APPL. NO. 6435 OF 2023
CRIME NO.185/2023 OF Thrikkakara Police Station, Ernakulam
PETITIONER/ACCUSED NO.4:
SHON A.V,
AGED 39 YEARS
S/O VIDHYADARAN A.R, AYNIPPILY HOUSE, THATTAPPARAMBU
ROAD, PALLURUTHY P.O, KOCHI, PIN - 682006
BY ADV AJOY VENU
RESPONDENT/STATE:
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA,
PIN - 682031
2 STATION HOUSE OFFICER,
THRIKKAKARA POLICE STATION.ERNAKULAM DISTRICT, PIN -
682030
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
08.12.2023, ALONG WITH Bail Appl..6420/2023 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BA 6420/23 & conn. cases 8
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
FRIDAY, THE 8TH DAY OF DECEMBER 2023 / 17TH AGRAHAYANA, 1945
BAIL APPL. NO. 6436 OF 2023
CRIME NO.137/2023 OF Palluruthy Police Station, Ernakulam
PETITIONER/ACCUSED NO.4:
SHON A.V,
AGED 39 YEARS
S/O VIDHYADARAN A.R, AYNIPPILY HOUSE, THATTAPPARAMBU
ROAD, PALLURUTHY P.O, KOCHI, PIN - 682006
BY ADV AJOY VENU
RESPONDENT/STATE:
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA,
PIN - 682031
2 STATION HOUSE OFFICER,
PALLURUTHY POLICE,STATION.ERNAKULAM DISTRICT, PIN -
682006
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
08.12.2023, ALONG WITH Bail Appl..6420/2023 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BA 6420/23 & conn. cases 9
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
FRIDAY, THE 8TH DAY OF DECEMBER 2023 / 17TH AGRAHAYANA, 1945
BAIL APPL. NO. 6437 OF 2023
CRIME NO.61/2023 OF Palakkad Town South Police Station, Palakkad
PETITIONER/ACCUSED NO.1:
SHON A.V ,
AGED 39 YEARS
S/O VIDHYADARAN A.R, AYNIPPILY HOUSE, THATTAPPARAMBU
ROAD, PALLURUTHY P.O, KOCHI, PIN - 682006
BY ADV AJOY VENU
RESPONDENT/STATE:
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA,
PIN - 682031
2 STATION HOUSE OFFICER,
PALAAKAD TOWN SOUTH POLICE,STATION.ERNAKULAM DISTRICT,
PIN - 682030
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
08.12.2023, ALONG WITH Bail Appl..6420/2023 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BA 6420/23 & conn. cases 10
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
FRIDAY, THE 8TH DAY OF DECEMBER 2023 / 17TH AGRAHAYANA, 1945
BAIL APPL. NO. 9653 OF 2023
CRIME NO.1156/2022 OF Thrikkakara Police Station, Ernakulam
PETITIONER/ACCUSED:
SHON A.V,
AGED 39 YEARS
S/O VIDHYADARAN A.R, AYNIPPILY HOUSE, THATTAPPARAMBU
ROAD, PALLURUTHY P.O, KOCHI, PIN - 682006
BY ADV AJOY VENU
RESPONDENT/STATE:
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA,ERNAKULAM, PIN - 682031
2 STATION HOUSE OFFICER,
THRIKKAKARA POLICE STATION,ERNAKULAM DISTRICT, PIN -
682030
3 DEPUTY SUPERINTENDENT OF POLICE,
CRIME BRANCH,EOW, ERNAKULAM UNIT, PIN - 682301
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
08.12.2023, ALONG WITH Bail Appl..6420/2023 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BA 6420/23 & conn. cases 11
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
FRIDAY, THE 8TH DAY OF DECEMBER 2023 / 17TH AGRAHAYANA, 1945
BAIL APPL. NO. 9654 OF 2023
CRIME NO.1172/2022 OF Thrikkakara Police Station, Ernakulam
PETITIONER/ACCUSED:
SHON A.V,
AGED 39 YEARS
S/O VIDHYADARAN A.R, AYNIPPILY HOUSE, THATTAPPARAMBU
ROAD, PALLURUTHY P.O, KOCHI, PIN - 682006
BY ADV AJOY VENU
RESPONDENT/STATE:
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA.
ERNAKULAM, PIN - 682031
2 STATION HOUSE OFFICER,
THRIKKAKARA POLICE STATION.ERNAKULAM DISTRICT, PIN -
682030
3 DEPUTY SUPERINTENDENT OF POLICE
CRIME BRANCH,EOW, ERNAKULAM UNIT, PIN - 682301
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
08.12.2023, ALONG WITH Bail Appl..6420/2023 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BA 6420/23 & conn. cases 12
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
FRIDAY, THE 8TH DAY OF DECEMBER 2023 / 17TH AGRAHAYANA, 1945
BAIL APPL. NO. 9657 OF 2023
CRIME NO.1170/2022 OF Thrikkakara Police Station, Ernakulam
PETITIONER/ACCUSED:
SHON A.V,
AGED 39 YEARS
S/O VIDHYADARAN.A.R, AYNIPPILY HOUSE, THATTAPPARAMBU
ROAD, PALLURUTHY P.O, KOCHI, PIN - 682006
BY ADV AJOY VENU
RESPONDENT/STATE:
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA.
ERNAKULAM, PIN - 682031
2 STATION HOUSE OFFICER,
THRIKKAKARA POLICE STATION,ERNAKULAM DISTRICT, PIN -
682030
3 DEPUTY SUPERINTENDENT OF POLICE
CRIME BRANCH,EOW, ERNAKULAM, PIN - 682301
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
08.12.2023, ALONG WITH Bail Appl..6420/2023 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BA 6420/23 & conn. cases 13
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
FRIDAY, THE 8TH DAY OF DECEMBER 2023 / 17TH AGRAHAYANA, 1945
BAIL APPL. NO. 9670 OF 2023
CRIME NO.1161/2023 OF Thrikkakara Police Station, Ernakulam
PETITIONER/ACCUSED:
SHON A.V,
AGED 39 YEARS
S/O VIDHYADARAN A.R, AYNIPPILY HOUSE, THATTAPPARAMBU
ROAD, PALLURUTHY P.O, KOCHI, PIN - 682006
BY ADV AJOY VENU
RESPONDENT/STATE:
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA.
ERNAKULAM, PIN - 682031
2 STATION HOUSE OFFICER,
THRIKKAKARA POLICE STATION.ERNAKULAM DISTRICT, PIN -
682030
3 DEPUTY SUPERINTENDENT OF POLICE,
CRIME BRANCH,EOW, ERNAKULAM UNIT, PIN - 682301
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 08.12.2023,
ALONG WITH Bail Appl..6420/2023 AND CONNECTED CASES, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
BA 6420/23 & conn. cases 14
MOHAMMED NIAS C.P., J.
..............................................
B.A.Nos.6420, 6423, 6425, 6429,
6432, 6433, 6435, 6436, 6437,9653,
9654, 9657 and 9670 of 2023
..............................................
Dated this the 8th day of December, 2023
ORDER
The learned counsel for the petitioner submits that the matter involved in
these cases has become infructuous. Accordingly, the bail applications are
dismissed as infructuous.
Sd/-
MOHAMMED NIAS C.P. JUDGE okb
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