Citation : 2023 Latest Caselaw 12688 Ker
Judgement Date : 1 December, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
FRIDAY, THE 1ST DAY OF DECEMBER 2023 / 10TH AGRAHAYANA, 1945
WP(C) NO. 36681 OF 2023
PETITIONERS:
1 MUHAMMED SAFWAN
AGED 22 YEARS
S/O. ABDUL GAFOOR P., PACHATH HOUSE, CHEKANNOR,
VATTAMKULAM P.O., MUDUR, MALAPPURAM DISTRICT., PIN
- 679578
2 ADARSH ANIL
AGED 23 YEARS
S/O. ANIL KUMAR P.M., "GREESHMA NIVAS"
THRIKKANDIYOOR P.O. THIRUOOR , MALAPPURAM
DISTRICT., PIN - 676104
3 JITHIN C.V
AGED 23 YEARS
S/O. JANARDANAN C.V., CHEMBRA VEETTIL , B P
ANGADI,P.O., MALAPPURAM DISTRICT., PIN - 676102
BY ADVS.
M.B.SHYNI
JOHN K.GEORGE
U.JAYAKRISHNAN
V.R.ANILKUMAR
RAJESH KUMAR R.
RAMEES P.K.
SARAFUDHEEN T.
RESPONDENTS:
1 APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY,
REPRESENTE DBY ITS REGISTRAR
CET CAMPUS, THIRUVANANTHAPURAM, KERALA., PIN -
695016
2 THE CHAIRMAN
STUDENTS GRIEVANCE REDRESSAL CELL, APJ ABDUL KALAM
TECHNOLOGICAL UNIVERSITY, CET CAMPUS,
THIRUVANANTHAPURAM, KERALA., PIN - 695016
3 THE PRINCIPAL
MES COLLEGE OF ENGINEERING, KUTTIPPURAM, MALAPPURAM
DISTRICT., PIN - 679571
WP(C) NOs. 36681, 37625, 37825, 38099, 38357, 38380, 38399,
38770 of 2023
2
BY ADVS.
M.A.VAHEEDA BABU
BABU KARUKAPADATH(B-13)
P.U.VINOD KUMAR(K/647/2002)
ARYA RAGHUNATH(K/000474/2018)
VAISAKHI V.(K/860/2013)
T.M.MUHAMMED MUSTHAQ(K/000261/2018)
AJWIN P LALSON(K/001394/2018)
P.LAKSHMI SREE(K/1025/2007)
AYSHA E.M.(K/001130/2022)
SHIFANA KAISE(K/001171/2023)
DENNIS BIJU(K/002709/2023)
SRI. ELVIN PETER, SC. SRI. VENUGOPAL. GP.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 01.12.2023, ALONG WITH WP(C).37625/2023,
37825/2023 AND CONNECTED CASES, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
WP(C) NOs. 36681, 37625, 37825, 38099, 38357, 38380, 38399,
38770 of 2023
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
FRIDAY, THE 1ST DAY OF DECEMBER 2023 / 10TH AGRAHAYANA,
1945
WP(C) NO. 37625 OF 2023
PETITIONER:
MUHAMMED ASIF E
AGED 21 YEARS
S/O MUHAMMAD HANEEFA, ERAYAMPADAN (H),
KOTTAKKAL, PARAPUR P O, MALAPPURAM,, PIN -
676503
BY ADVS.
M.A.SULFIA
JOHN NUMPELI (JUNIOR)
ABDUL JALEEL.A
RESPONDENTS:
1 MES COLLEGE OF ENGINEERING
KUTTIPURAM, KUMBIDI-THRIKKANAPURAM RD,
KUTTIPPURAM, TAVANUR, KERALA, REPRESENTED BY
PRINCIPAL, PIN - 679582
2 APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
CET CAMPUS, ALATHARA ROAD, AMBADY NAGAR,
THIRUVANANTHAPURAM REPRESENTED BY ITS
CONTROLLER OF EXAMINATIONS., PIN - 695016
3 SENATE
APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY, CET
CAMPUS, ALATHARA ROAD, AMBADY NAGAR,
THIRUVANANTHAPURAM, REPRESENTED BY PRESIDENT.,
PIN - 695016
BY ADVS.
SRI. ELVIN PETER, SC.
M.A.VAHEEDA BABU
BABU KARUKAPADATH(B-13)
P.U.VINOD KUMAR(K/647/2002)
WP(C) NOs. 36681, 37625, 37825, 38099, 38357, 38380, 38399,
38770 of 2023
4
ARYA RAGHUNATH(K/000474/2018)
VAISAKHI V.(K/860/2013)
T.M.MUHAMMED MUSTHAQ(K/000261/2018)
AJWIN P LALSON(K/001394/2018)
P.LAKSHMI(K/001868/2021)
AYSHA E.M.(K/001130/2022)
SHIFANA KAISE(K/001171/2023)
DENNIS BIJU(K/002709/2023)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 01.12.2023, ALONG WITH WP(C).36681/2023 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NOs. 36681, 37625, 37825, 38099, 38357, 38380, 38399,
38770 of 2023
5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
FRIDAY, THE 1ST DAY OF DECEMBER 2023 / 10TH AGRAHAYANA,
1945
WP(C) NO. 37825 OF 2023
PETITIONER:
ANANDHU KRISHNAN M
AGED 22 YEARS
S/O MURALI, NANDANAM, KURUVAMBALAM PO,
KOLATHUR, MALAPURAM, PIN - 679338
BY ADVS.
M.A.SULFIA
JOHN NUMPELI (JUNIOR)
ABDUL JALEEL.A
RESPONDENTS:
1 MES COLLEGE OF ENGINEERING
KUTTIPURAM, KUMBIDI-THRIKKANAPURAM RD,
KUTTIPPURAM, TAVANUR, KERALA REPRESENTED BY
PRINCIPAL, PIN - 679582
2 APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
CET CAMPUS, ALATHARA ROAD, AMBADY NAGAR,
THIRUVANANTHAPURAM REPRESENTED BY ITS
CONTROLLER OF EXAMINATIONS., PIN - 695016
3 SENATE
APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY, CET
CAMPUS, ALATHARA ROAD, AMBADY NAGAR,
THIRUVANANTHAPURAM REPRESENTED BY ITS
PRESIDENT., PIN - 695016
BY ADVS.
SRI. ELVIN PETER, SC.
M.A.VAHEEDA BABU
BABU KARUKAPADATH(B-13)
P.U.VINOD KUMAR(K/647/2002)
ARYA RAGHUNATH(K/000474/2018)
VAISAKHI V.(K/860/2013)
T.M.MUHAMMED MUSTHAQ(K/000261/2018)
WP(C) NOs. 36681, 37625, 37825, 38099, 38357, 38380, 38399,
38770 of 2023
6
AJWIN P LALSON(K/001394/2018)
P.LAKSHMI(K/001868/2021)
AYSHA E.M.(K/001130/2022)
SHIFANA KAISE(K/001171/2023)
DENNIS BIJU(K/002709/2023)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 01.12.2023, ALONG WITH WP(C).36681/2023 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NOs. 36681, 37625, 37825, 38099, 38357, 38380, 38399,
38770 of 2023
7
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
FRIDAY, THE 1ST DAY OF DECEMBER 2023 / 10TH AGRAHAYANA,
1945
WP(C) NO. 38099 OF 2023
PETITIONER:
MOHAMMED SUROOR SADIKH
AGED 21 YEARS
S/O SADIKH, 'NAJM', THIRUVANGOOR. P.O KOILANDI,
KOZHIKODE, S6 ME (ADMISSION NO. 17315), MES
COLLEGE OF ENGINEERING, KUTTIPURAM., PIN -
673304
BY ADVS.
M.A.SULFIA
JOHN NUMPELI (JUNIOR)
ABDUL JALEEL.A
RESPONDENTS:
1 MES COLLEGE OF ENGINEERING
KUTTIPURAM, KUMBIDI-THRIKKANAPURAM RD,
KUTTIPPURAM, TAVANUR, KERALA, REPRESENTED BY
PRINCIPAL, PIN - 679582
2 APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
CET CAMPUS, ALATHARA ROAD, AMBADY NAGAR,
THIRUVANANTHAPURAM, REPRESENTED BY ITS
CONTROLLER OF EXAMINATIONS., PIN - 695016
3 SENATE, APJ ABDUL KALAM TECHNOLOGICAL
UNIVERSITY
CET CAMPUS, ALATHARA ROAD, AMBADY NAGAR,
THIRUVANANTHAPURAM, REPRESENTED BY ITS
PRESIDENT., PIN - 695016
BY ADVS.
SRI. ELVIN PETER, SC.
M.A.VAHEEDA BABU
BABU KARUKAPADATH(B-13)
WP(C) NOs. 36681, 37625, 37825, 38099, 38357, 38380, 38399,
38770 of 2023
8
P.U.VINOD KUMAR(K/647/2002)
ARYA RAGHUNATH(K/000474/2018)
VAISAKHI V.(K/860/2013)
T.M.MUHAMMED MUSTHAQ(K/000261/2018)
AJWIN P LALSON(K/001394/2018)
P.LAKSHMI(K/001868/2021)
AYSHA E.M.(K/001130/2022)
SHIFANA KAISE(K/001171/2023)
DENNIS BIJU(K/002709/2023)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 01.12.2023, ALONG WITH WP(C).36681/2023 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NOs. 36681, 37625, 37825, 38099, 38357, 38380, 38399,
38770 of 2023
9
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
FRIDAY, THE 1ST DAY OF DECEMBER 2023 / 10TH AGRAHAYANA,
1945
WP(C) NO. 38357 OF 2023
PETITIONER:
MUHAMMED SHAHIM. T
AGED 21 YEARS
S/O SAINUL ABIDEEN. T, THARAYIL (H),
CHEMMANKADAVU P O, DOWNHILL, MALAPPURAM, S6 ME
(ADMISSION NO. 16024), MES COLLEGE OF
ENGINEERING, KUTTIPURAM., PIN - 676519
BY ADVS.
M.A.SULFIA
JOHN NUMPELI (JUNIOR)
ABDUL JALEEL.A
RESPONDENTS:
1 MES COLLEGE OF ENGINEERING
KUTTIPURAM, KUMBIDI-THRIKKANAPURAM RD,
KUTTIPPURAM, TAVANUR, KERALA, REPRESENTED BY
PRINCIPAL, PIN - 679582
2 APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
CET CAMPUS, ALATHARA ROAD, AMBADY NAGAR,
THIRUVANANTHAPURAM, REPRESENTED BY ITS
CONTROLLER OF EXAMINATIONS., PIN - 695016
3 SENATE
APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY, CET
CAMPUS, ALATHARA ROAD, AMBADY NAGAR,
THIRUVANANTHAPURAM, REPRESENTED BY ITS
PRESIDENT., PIN - 695016
BY ADVS.
SRI. ELVIN PETER, SC.
M.A.VAHEEDA BABU
BABU KARUKAPADATH(B-13)
WP(C) NOs. 36681, 37625, 37825, 38099, 38357, 38380, 38399,
38770 of 2023
10
P.U.VINOD KUMAR(K/647/2002)
ARYA RAGHUNATH(K/000474/2018)
VAISAKHI V.(K/860/2013)
T.M.MUHAMMED MUSTHAQ(K/000261/2018)
AJWIN P LALSON(K/001394/2018)
P.LAKSHMI(K/001868/2021)
AYSHA E.M.(K/001130/2022)
SHIFANA KAISE(K/001171/2023)
DENNIS BIJU(K/002709/2023)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 01.12.2023, ALONG WITH WP(C).36681/2023 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NOs. 36681, 37625, 37825, 38099, 38357, 38380, 38399,
38770 of 2023
11
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
FRIDAY, THE 1ST DAY OF DECEMBER 2023 / 10TH AGRAHAYANA,
1945
WP(C) NO. 38380 OF 2023
PETITIONER:
MUBASHIR HUSSAIN. T
AGED 22 YEARS
S/O HUSSAIN, 'THAZHATHARA', KADUGAPURAM P O,
MALAPPURAM, S6 ME (ADMISSION NO. 16352), MES
COLLEGE OF ENGINEERING, KUTTIPURAM., PIN -
679321
BY ADVS.
M.A.SULFIA
JOHN NUMPELI (JUNIOR)
ABDUL JALEEL.A
RESPONDENTS:
1 MES COLLEGE OF ENGINEERING
KUTTIPURAM, KUMBIDI-THRIKKANAPURAM RD,
KUTTIPPURAM, TAVANUR, KERALA, REPRESENTED BY
PRINCIPAL, PIN - 679582
2 APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
CET CAMPUS, ALATHARA ROAD, AMBADY NAGAR,
THIRUVANANTHAPURAM, REPRESENTED BY ITS
CONTROLLER OF EXAMINATIONS., PIN - 695016
3 SENATE
APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY, CET
CAMPUS, ALATHARA ROAD, AMBADY NAGAR,
THIRUVANANTHAPURAM, REPRESENTED BY ITS
PRESIDENT., PIN - 695016
BY ADVS.
SRI. ELVIN PETER, SC.
M.A.VAHEEDA BABU
BABU KARUKAPADATH(B-13)
P.U.VINOD KUMAR(K/647/2002)
ARYA RAGHUNATH(K/000474/2018)
WP(C) NOs. 36681, 37625, 37825, 38099, 38357, 38380, 38399,
38770 of 2023
12
VAISAKHI V.(K/860/2013)
T.M.MUHAMMED MUSTHAQ(K/000261/2018)
AJWIN P LALSON(K/001394/2018)
P.LAKSHMI(K/001868/2021)
AYSHA E.M.(K/001130/2022)
SHIFANA KAISE(K/001171/2023)
DENNIS BIJU(K/002709/2023)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 01.12.2023, ALONG WITH WP(C).36681/2023 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NOs. 36681, 37625, 37825, 38099, 38357, 38380, 38399,
38770 of 2023
13
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
FRIDAY, THE 1ST DAY OF DECEMBER 2023 / 10TH AGRAHAYANA,
1945
WP(C) NO. 38399 OF 2023
PETITIONER:
HISHAM YOONUS
AGED 21 YEARS
S/O YOONUS, THONDIKODE (H), NEDUVA P O,
MALAPPURAM, S6 ME (ADMISSION NO. 17251), MES
COLLEGE OF ENGINEERING, KUTTIPURAM., PIN -
676303
BY ADVS.
M.A.SULFIA
JOHN NUMPELI (JUNIOR)
ABDUL JALEEL.A
RESPONDENTS:
1 MES COLLEGE OF ENGINEERING
KUTTIPURAM, KUMBIDI-THRIKKANAPURAM RD,
KUTTIPPURAM, TAVANUR, KERALA, REPRESENTED BY
PRINCIPAL, PIN - 679582
2 APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
CET CAMPUS, ALATHARA ROAD, AMBADY NAGAR,
THIRUVANANTHAPURAM, REPRESENTED BY ITS
CONTROLLER OF EXAMINATIONS., PIN - 695016
3 SENATE
APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY, CET
CAMPUS, ALATHARA ROAD, AMBADY NAGAR,
THIRUVANANTHAPURAM, REPRESENTED BY ITS
PRESIDENT., PIN - 695016
BY ADVS.
SRI. ELVIN PETER, SC.
M.A.VAHEEDA BABU
BABU KARUKAPADATH(B-13)
P.U.VINOD KUMAR(K/647/2002)
ARYA RAGHUNATH(K/000474/2018)
WP(C) NOs. 36681, 37625, 37825, 38099, 38357, 38380, 38399,
38770 of 2023
14
VAISAKHI V.(K/860/2013)
T.M.MUHAMMED MUSTHAQ(K/000261/2018)
AJWIN P LALSON(K/001394/2018)
P.LAKSHMI(K/001868/2021)
AYSHA E.M.(K/001130/2022)
SHIFANA KAISE(K/001171/2023)
DENNIS BIJU(K/002709/2023)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 01.12.2023, ALONG WITH WP(C).36681/2023 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NOs. 36681, 37625, 37825, 38099, 38357, 38380, 38399,
38770 of 2023
15
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
FRIDAY, THE 1ST DAY OF DECEMBER 2023 / 10TH AGRAHAYANA,
1945
WP(C) NO. 38770 OF 2023
PETITIONER:
DIYAN SWEETH NEELIKANDY
AGED 21 YEARS
S/O ABDUL GAFOOR. N.C, EDATHARA ESTATE, MANDAD.
P.O, WAYANAD., PIN - 673122
BY ADVS.
M.A.SULFIA
JOHN NUMPELI (JUNIOR)
ABDUL JALEEL.A
RESPONDENTS:
1 MES COLLEGE OF ENGINEERING
KUTTIPURAM, KUMBIDI-THRIKKANAPURAM RD,
KUTTIPPURAM, TAVANUR, KERALA, REPRESENTED BY
PRINCIPAL, PIN - 679582
2 APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
CET CAMPUS, ALATHARA ROAD, AMBADY NAGAR,
THIRUVANANTHAPURAM, REPRESENTED BY ITS
CONTROLLER OF EXAMINATIONS., PIN - 695016
3 SENATE
APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY, CET
CAMPUS, ALATHARA ROAD, AMBADY NAGAR,
THIRUVANANTHAPURAM, REPRESENTED BY ITS
PRESIDENT., PIN - 695016
BY ADVS.
SRI. ELVIN PETER, SC.
M.A.VAHEEDA BABU
BABU KARUKAPADATH(B-13)
P.U.VINOD KUMAR(K/647/2002)
ARYA RAGHUNATH(K/000474/2018)
VAISAKHI V.(K/860/2013)
WP(C) NOs. 36681, 37625, 37825, 38099, 38357, 38380, 38399,
38770 of 2023
16
T.M.MUHAMMED MUSTHAQ(K/000261/2018)
AJWIN P LALSON(K/001394/2018)
P.LAKSHMI(K/001868/2021)
AYSHA E.M.(K/001130/2022)
SHIFANA KAISE(K/001171/2023)
DENNIS BIJU(K/002709/2023)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 01.12.2023, ALONG WITH WP(C).36681/2023 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NOs. 36681, 37625, 37825, 38099, 38357, 38380, 38399,
38770 of 2023
17
JUDGMENT
[WP(C) Nos.36681/2023, 37625/2023, 37825/2023, 38099/2023, 38357/2023, 38380/2023, 38399/2023, 38770/2023]
These Writ Petitions are filed by students who have
been expelled from the College on allegation that they have
misbehaved. Appeals have been preferred before the
University and the University has called for version from the
College. It is submitted that version has already been
submitted.
In the above circumstances, there will be a direction to
the concerned Appellate Authority of the 1st respondent
University in WP(C) No.36681/2023, to dispose of the
appeals, after hearing the petitioners and the representatives
of the College, at the earliest, at any rate within a period of
three weeks from the date of receipt of a copy of this
judgment.
Sd/-T.R.RAVI, JUDGE lsn WP(C) NOs. 36681, 37625, 37825, 38099, 38357, 38380, 38399,
38770 of 2023
APPENDIX OF WP(C) 37625/2023
PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE ORDER DATED 17/8/2023 ISSUED BY THE PRINCIPAL OF THE 1ST RESPONDENT Exhibit P2 THE TRUE COPY OF THE SHOW CAUSE NOTICE DATED 10/7/2023 Exhibit P3 THE TRUE COPY OF THE APPEAL DATED 30- 10-2023 FILED BY THE PETITIONER BEFORE THE SENATE OF THE SECOND RESPONDENT Exhibit P4 A TRUE COPY OF REPRESENTATION DATED 21/08/2023 SUBMITTED TO THE GRIEVANCE CELL OF 1ST RESPONDENT WP(C) NOs. 36681, 37625, 37825, 38099, 38357, 38380, 38399,
38770 of 2023
APPENDIX OF WP(C) 37825/2023
PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE ORDER DATED 17/8/2023 ISSUED BY THE PRINCIPAL OF THE 1ST RESPONDENT Exhibit P2 THE TRUE COPY OF THE SHOW CAUSE NOTICE DATED 10/7/2023 Exhibit P3 THE TRUE COPY OF THE APPEAL DATED 30- 10-2023 FILED BY THE PETITIONER BEFORE THE SENATE OF THE SECOND RESPONDENT Exhibit P4 A TRUE COPY OF REQUEST LETTER DATED 21/08/2023 SUBMITTED TO THE GRIEVANCE CELL OF 1ST RESPONDENT WP(C) NOs. 36681, 37625, 37825, 38099, 38357, 38380, 38399,
38770 of 2023
APPENDIX OF WP(C) 38099/2023
PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE ORDER DATED 17/8/2023 ISSUED BY THE PRINCIPAL OF THE 1ST RESPONDENT Exhibit P2 THE TRUE COPY OF THE SHOW CAUSE NOTICE DATED 10/07/2023 Exhibit P3 THE TRUE COPY OF THE APPEAL DATED 30- 10-2023 FILED BY THE PETITIONER BEFORE THE SENATE OF THE SECOND RESPONDENT Exhibit P4 A TRUE COPY OF REQUEST LETTER DATED NIL SUBMITTED TO THE GRIEVANCE CELL OF 1ST RESPONDENT WP(C) NOs. 36681, 37625, 37825, 38099, 38357, 38380, 38399,
38770 of 2023
APPENDIX OF WP(C) 38357/2023
PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE ORDER DATED 17/8/2023 ISSUED BY THE PRINCIPAL OF THE 1ST RESPONDENT Exhibit P1(a) THE TRUE COPY OF THE ORDER DATED 19/09/2023 ISSUED BY THE PRINCIPAL OF THE 1ST RESPONDENT Exhibit P2 THE TRUE COPY OF THE SHOW CAUSE NOTICE DATED 10/07/2023 Exhibit P3 THE TRUE COPY OF THE APPEAL DATED 30- 10-2023 FILED BY THE PETITIONER BEFORE THE SENATE OF THE SECOND RESPONDENT ALONG WITH THE RECEIPT Exhibit P4 . A TRUE COPY OF REQUEST LETTER DATED 21/08/2023 SUBMITTED TO THE GRIEVANCE CELL OF 1ST RESPONDENT WP(C) NOs. 36681, 37625, 37825, 38099, 38357, 38380, 38399,
38770 of 2023
APPENDIX OF WP(C) 38380/2023
PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE ORDER DATED 17/8/2023 ISSUED BY THE PRINCIPAL OF THE 1ST RESPONDENT Exhibit P1(a) THE TRUE COPY OF THE ORDER DATED 19/09/2023 ISSUED BY THE PRINCIPAL OF THE 1ST RESPONDENT Exhibit P2 THE TRUE COPY OF THE SHOW CAUSE NOTICES DATED 10/07/2023 Exhibit P2(a) THE TRUE COPY OF THE SHOW CAUSE NOTICES DATED 1/08/2023 Exhibit P3 THE TRUE COPY OF THE APPEAL DATED 30- 10-2023 FILED BY THE PETITIONER BEFORE THE SENATE OF THE SECOND RESPONDENT ALONG WITH THE RECEIPT Exhibit P4 A TRUE COPY OF REQUEST LETTER DATED 21/08/2023 SUBMITTED TO THE GRIEVANCE CELL OF 1ST RESPONDENT WP(C) NOs. 36681, 37625, 37825, 38099, 38357, 38380, 38399,
38770 of 2023
APPENDIX OF WP(C) 38399/2023
PETITIONER EXHIBITS Exhibit P1 . THE TRUE COPY OF THE ORDER DATED 17/8/2023 ISSUED BY THE PRINCIPAL OF THE 1ST RESPONDENT Exhibit P2 THE TRUE COPY OF THE SHOW CAUSE NOTICE DATED 10-07-2023 Exhibit P3 THE TRUE COPY OF THE APPEAL DATED 30- 10-2023 FILED BY THE PETITIONER BEFORE THE SENATE OF THE SECOND RESPONDENT WP(C) NOs. 36681, 37625, 37825, 38099, 38357, 38380, 38399,
38770 of 2023
APPENDIX OF WP(C) 38770/2023
PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE ORDER DATED 17/8/2023 ISSUED BY THE PRINCIPAL OF THE 1ST RESPONDENT Exhibit P1(a) THE TRUE COPY OF THE ORDER DATED 19/09/2023 ISSUED BY THE PRINCIPAL OF THE 1ST RESPONDENT Exhibit P2 THE TRUE COPY OF THE SHOW CAUSE NOTICE DATED 10/07/2023 Exhibit P2(a) THE TRUE COPY OF THE SHOW CAUSE NOTICE DATED 01/08/2023 Exhibit P3 THE TRUE COPY OF THE APPEAL DATED 30- 10-2023 FILED BY THE PETITIONER BEFORE THE SENATE OF THE SECOND RESPONDENT TOGETHER WITH RECEIPT Exhibit P4 A TRUE COPY OF REQUEST LETTER DATED NIL SUBMITTED TO THE GRIEVANCE CELL OF 1ST RESPONDENT WP(C) NOs. 36681, 37625, 37825, 38099, 38357, 38380, 38399,
38770 of 2023
APPENDIX OF WP(C) 36681/2023
PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE QUESTIONNAIRE RECEIVED THROUGH ONLINE BY THE FIRST PETITIONER Exhibit P2 TRUE COPY OF THE ANSWERS GIVEN BY THE FIRST PETITIONER DATED 22/6/2023 Exhibit P3 A TRUE COPY OF THE ANSWERS GIVEN BY THE SECOND PETITIONER DATED 22/6/2023 Exhibit P4 A TRUE COPY OF THE ANSWERS GIVEN BY THE THIRD PETITIONER DATED22/6/2023 Exhibit P5 TRUE COPY OF THE SHOW CAUSE NOTICE DATED 10/7/ 2023 ISSUED TO THE SECOND PETITIONER Exhibit 5 (a) TYPED COPY OF THE SHOW CAUSE NOTICE DATED 10/7/ 2023 ISSUED TO THE SECOND PETITIONER Exhibit P6 TRUE COPY OF THE SHOW CAUSE NOTICE DATED 10/7/ 2023 ISSUED TO THE SECOND PETITIONER Exhibit P7 TRUE COPY OF THE SHOW CAUSE NOTICE ISSUED TO THE THIRD PETITIONER DATED 10/7/ 2023 Exhibit P7(a) TYPED COPY OF THE SHOW CAUSE NOTICE ISSUED TO THE THIRD PETITIONER DATED 10/7/ 2023 Exhibit P8 TRUE COPY OF THE EXPLANATION SUBMITTED BY THE FIRST PETITIONER DATED NIL Exhibit P9 TRUE COPY OF THE EXPLANATION SUBMITTED BY THE SECOND PETITIONER DATED NIL Exhibit P10 TRUE COPY OF THE EXPLANATION SUBMITTED BY THE THIRD PETITIONER DATED 19/07/2023 Exhibit P10(a) TYPED COPY OF THE EXPLANATION SUBMITTED BY THE THIRD PETITIONER DATED 19/07/2023 WP(C) NOs. 36681, 37625, 37825, 38099, 38357, 38380, 38399,
38770 of 2023
Exhibit P11 A TRUE COPY OF THE ORDER DATED 17/08/2023 ISSUED TO THE 1ST PETITIONER Exhibit P12 A TRUE COPY OF THE ORDER DATED17/08/2023 ISSUED TO THE 2ND PETITIONER Exhibit P13 A TRUE COPY OF THE ORDER DATED17/08/2023 ISSUED TO THE 3RD PETITIONER Exhibit P14 TRUE COPY OF THE APPEAL PREFERRED BY FIRST PETITIONER DATED 21/10/2023 Exhibit P15 A TRUE COPY OF THE APPEAL PREFERRED BY THE SECOND PETITIONER DATED 21/10/2023 Exhibit P16 A TRUE COPY OF THE APPEAL PREFERRED BY THE THIRD PETITIONER DATED 21/10/2023 RESPONDENT EXHIBITS Exhibit R3(a) A TRUE COPY OF THE FIR NO.488/2023 DATED 14/06/2023 FILED BY THE KUTTIPURAM POLICE STATION Exhibit R3(b) A TRUE COPY OF THE ENQUIRY REPORT PREPARED ON 26/06/2023 BY THE MEMBERS OF THE ENQUIRY COMMITTEE EXHIBIT R3(c) A true copy of the Preliminary Report dated 14/06/2023 submitted by the College Permanent 5-member Disciplinary Committee.
EXHIBIT R3(d) A true copy of the Interim Report dated 16/06/2023 submitted by the Enquiry Committee constituted on 15/06/2013, EXHIBIT R3(e) A true copy of the minutes of College Council meeting dated 26/06/2023, EXHIBIT R3(f) A true copy of the minutes of the 2nd Staff Council meeting dated 07/08/2023 published on 09/08/2023, EXHIBIT R3(g) A true copy of the report dated 20/09/2023 of the Students Grievance Committee functioning in the College WP(C) NOs. 36681, 37625, 37825, 38099, 38357, 38380, 38399,
38770 of 2023
EXHIBIT R3(h) A true copy of the minutes of the 3rd College Council met on 26/09/2023, published on 29/09/2023, EXHIBIT R3(i) A true copy of the order dated 18/10/2023 of the 1st respondent University, rejecting request for inter-College Transfer of similarly situated student who was imposed with a punishment of dismissal EXHIBIT R3(j) A true copy of the order dated 19/10/2023 of the 1st respondent University, rejecting request for inter-College-Transfer of similarly situated student who was imposed with a punishment of dismissal EXHIBIT R3(k) A true copy of the judgment dated 05/09/2019 in Bail Application No.5836/2019, EXHIBIT R3(l) A true copy of the intimation dated 22/11/2023 received by the Principal by mail EXHIBIT R3(m) A true copy of the report/explanation submitted the Principal on 27/11/2023 by mail to Exhibit R3(l),
TRUE COPY
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