Anil S vs Saleesh
2023 Latest Caselaw 9411 Ker

IN YEE HIGH COURT OF KERALA AT ERWARTTLAMW
PRESENT
FEE HONOURABLE MR. JUSTICE F SOMBRAJAN
FRIDAY, TRE 25°" DAY OF AUGUST 2023 / SRD READRA, 1945
MACK NO. 4227 OF 2018
{AGAINST TRE AWARD IN OP (MV) Ne. S10/2014 OF MOTOR ACCIDENT cLATNS
TRIBUNAL, VATABRARA DATED 21.03.2018)

NIVAS HOUSE, EAST ROAD, CHREMANCEERY, BOYILANDY ~
&733o4 .

BY AVS.
2 .G. RAGENDRAN
SRI .T.R. SARIN

RESPONDENTS (RESPONDENTS :
a SALSESR ,
S/o. SUNDARAN, S31/55¢ (13/59) ERC BRAVANAN,
TRALABRRALATRUR B.G., ROSBIRODE ~S73317.

a BRADEEP K.P. ,
S/o, CHATS, KRAYARDURATAU ROUSE, TRALARRULATSUR P.O. ,
ROSRIROOE - 7331" .

a TRE NEW INDIA ASSURANCE CO. IMD. ,

TREROUGS TRS DIVISIONAL OFFICS, AL-MUBARACK BUILDING,
VATARARA »« STILL.

BY ADY SRI.MATREN GEORGE VADARKES
TRIS MOTOR ACCIDENT CLAIMS APPEAL BAVING COME UP FOR

ADMISSION ON 25.08.2023, TRE COURT ON TSE SAME DAY DELIVERED Tee
POLLASING :


S227 OF 2018

ACA RO.

JUDGMENT

ane

a as

Tek 23 ug

mgs me Ne

at

Seg

po

may maT:

SnNee

ate

'vt cs

te x.

udament

Saf ~

BP, SOMARATAN

JODGE

ES

(Page-1}

MACS Ny. 4227 of 2028

PISTT TIONS (PEP UPION ER,

HEN? ke AEES RQMESE. BETETLON ¥ RULED UNDER ORDER AUT RULE Ss

SL.a.2018 in

Mritaonal, Vatakera

Juarcd. im th

ted between the parties, As per the

he petitioner here tlie accent a fetal armcrcunt

Buapes : y Tadeh Pe omy) ity Pad ard firnal bas im the above case inchading ccmpensntiors, The oeti doner 'Herein Here' youndertekes that he has

TOFFEPYORTLESE iy lomowing the tars af settlement and

for compensation. in future before any

very gaItit catise of 4

not fied any claim before any other cenit and -

armcunt of

Sa

aes

mo whither. o

Ped

sr be

pelthory

Bate

APPT

by

TE

BT

{

:

>

--

at

Hel en

a &