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Santhosh vs Jisha Joshi
2023 Latest Caselaw 9410 Ker

Citation : 2023 Latest Caselaw 9410 Ker
Judgement Date : 25 August, 2023

Kerala High Court
Santhosh vs Jisha Joshi on 25 August, 2023
                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
            THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                     &
                THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
           Friday, the 25th day of August 2023 / 3rd Bhadra, 1945
                           OP (RC) NO. 146 OF 2023

   (IN CONNECTION WITH EP 971/2022 OF PRINCIPAL MUNSIFF COURT,THRISSUR)

PETITIONER/DECREE HOLDER/PETITIONER:

     SANTHOSH, AGED 50 YEARS, S/O RAGHAVAN, CHENATH HOUSE, POOTHARAKKAL
     DESOM, CHEVOOR VILLAGE, THRISSUR DISTRICT REPRESENTED BY HIS POWER
     OF ATTORNEY HOLDER LATHIKA SANTHOSH, PIN - 680568.

RESPONDENT/JUDGMENT DEBTOR/RESPONDENT:

     JISHA JOSHI, AGED 40 YEARS, W/O JOSHI, MANAMPURAKKAL VEETTIL,
     KARALAM DESOM, THANISSERY P.O, THRISSUR DISTRICT, PIN - 680671.


     OP(Rent Control) praying inter alia that in the circumstances stated
in the affidavit filed along with the OP (RC) the High Court be pleased to
direct the Principal Munsiff Court, Thrissur to dispose off EP No.971/2022
in RCP No. 108/2020, pending disposal of this Original Petition (RC).


     This petition coming on for orders upon perusing the petition and
the affidavit filed in support of OP (RC) and upon hearing the arguments
of SRI. MAHESH V.MENON Advocate for the petitioner, the court passed the
following:
                         A.K.JAYASANKARAN NAMBIAR,
                                                   &
                             MOHAMMED NIAS C.P., JJ
                    ............................................................
                                OP(RC) No.146 of 2023
                      .............................................................
                     Dated this the 25th day of August, 2023

                                             ORDER

Mohammed Nias.C.P. J.

Issue notice before admission to the respondent.

Post after completion of service.

Sd/- A.K.JAYASANKARAN NAMBIAR, JUDGE

Sd/- MOHAMMED NIAS C.P., JUDGE dlk 25.8.2023

 
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