Padmakumar vs Dr. Divya.S. Iyer, Ias
2023 Latest Caselaw 9401 Ker

Con.Case(C) No.1932/2023                            1/1

                             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                             PRESENT
                           THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
                  Friday, the 25th day of August 2023 / 3rd Bhadra, 1945
                 CONTEMPT CASE(C) NO. 1932 OF 2023(S) IN WP(C) 19897/2023

   PETITIONER/PETITIONER:


           PADMAKUMAR, AGED 53 YRS., S/O. P.K.PURUSHOTHAMAN,
           EDAKUNNETHU HOUSE, EDAKULAM.P.O., RANNI,
           PATHANAMTHITTA - 689 672.

        BY ADVOCATES M/S. SAJI KURIACHAN & M.R.NANDAKUMAR.

   RESPONDENT/2ND RESPONDENT IN THE W.P.(C):


           DR. DIVYA.S. IYER, IAS, THE DISTRICT MAGISTRATE,
           CIVIL STATION P.O., PATHANAMTHITTA DISTRICT, PIN - 689 645.

            BY GOVERNMENT PLEADER


        This Contempt of court case (civil) having come up for orders on
   25.08.2023, the court on the same day passed the following:

                                               ORDER

After going through the pleadings, I am of the prima facie opinion

that the respondent committed contempt. The respondent will appear in

person before this Court on 18/09/2023. In the meanwhile, if the

directions are complied with, or if the judgment is varied or modified,

the appearance is dispensed with.

Post on 18/09/2023.

Issue a copy of this order to the Government Pleader to communicate

the same to the respondent.

Sd/- P.V.KUNHIKRISHNAN JUDGE

25-08-2023 /True Copy/ Assistant Registrar