Citation : 2023 Latest Caselaw 9398 Ker
Judgement Date : 25 August, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
FRIDAY, THE 25TH DAY OF AUGUST 2023 / 3RD BHADRA, 1945
WP(C) NO. 27914 OF 2023
PETITIONER:
ABDUL HAKEEM.P.M
AGED 26 YEARS
S/O MOIDEEN KUNHI.P.M, R/AT PMK HOUSE, RAHMATH NAGAR,
CHENGALA VILLAGE AND POST, KASARGOD TALUK AND DISTRICT-
671541 REPRESENTED BY HIS POWER OF ATTORNEY HOLDER
MUHAMMED ASLAM.P.M, AGED 28 YEARS S/O MOIDEEN
KUNHI.P.M. R/AT P.M.K.HOUSE, RAHMATH NAGAR,
CHENGALA VILLAGE AND POST, KASARGOD TALUK AND DISTRICT,
PIN - 671541
BY ADVS.
A.ARUNKUMAR
SACHIN GEORGE ARAMBAN
RESPONDENTS:
1 THE INVESTIGATION OFFICER
CYBER CRIME INVESTIGATION CELL, SECTOR 17(POLICE
STATION BUILDING), CHANDIGARH, PIN - 160017
2 THE SOUTH INDIAN BANK LTD
REPRESENTED BY ITS MANAGING DIRECTOR, HEAD OFFICE,
MISSION QUARTERS, T.B. ROAD, THRISSUR-, PIN - 680001
3 THE BRANCH MANAGER
THE SOUTH INDIAN BANK LTD, CHERKALA BRANCH, CHERKALA,
KASARGOD, PIN - 671541
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
25.08.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO.27914 OF 2023
2
P.V.KUNHIKRISHNAN, J.
------------------------------
W.P.(C) No.27914 of 2023
----------------------------------------------
Dated this the 25th day of August, 2023
JUDGMENT
When this writ petition came up for
consideration, the learned counsel appearing for the
petitioner seeks permission to withdraw this writ
petition. Permission is granted.
Therefore, this writ petition is dismissed as
withdrawn.
Sd/-
P.V.KUNHIKRISHNAN
DM JUDGE
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