John Puthenveettil & 2 Others vs Mrs.Vimala Jaseentha ...
2023 Latest Caselaw 9297 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                         PRESENT
         THE HONOURABLE MR. JUSTICE SATHISH NINAN
  FRIDAY, THE 25TH DAY OF AUGUST 2023 / 3RD BHADRA, 1945
                   RFA NO. 550 OF 2010
AGAINST THE JUDGMENT AND DECREE DATED 15/01/2010 IN OS.NO.
      584/2008 OF I ADDITIONAL SUB COURT, ERNAKULAM
APPELLANTS /DEFENDANTS 2 TO 4:
    1     JOHN PUTHUVEETTIL, S/O.PETER, AGED 57 YEARS,
          RESIDING AT 1330, BRANDYWINE MUSTER INDIANA
          46321, U.S.A. REPRESENTED BY POWER OF ATTORNEY
          HOLDER, SATHEESH JOSEPH, S/O.LATE
          JOSEPH.P.J.,AGED 40, RESIDING AT PUTHUVEETTIL
          HOUSE, VADUTHALA, KOCHI-23.
    2     STANLEY PUTHENVEETTIL, S/O. PETER, AGED 53
          YEARS, 616 STEAMBOAT, NAPPERVILLE, ILLNOLS 60565
          U.S.A. REPRESENTED BY POWER OF ATTORNEY HOLDER
          SATHEESH JOSEPH, S/O. LATE, JOSEPH.P.J., AGED 40
          YEARS, RESIDING AT PUTHUVEETTIL HOUSE,
          VADUTHALA, KOCHI-23.
    3     JAMES PUTHENVEETTIL S/O. PETER, AGED 51 YEARS,
          RESIDING AT 791, N.ACADEMY, ST.GALESBURG ILLNOIS
          61401, U.S.A., REPRESENTED BY POWER OF ATTORNEY
          HOLDER SATHEESH JOSEPH,, S/O. LATE JOSEPH.P.J.,
          AGED 40 YEARS, RESIDING AT PUTHUVEETTIL HOUSE,
          VADUTHALA, KOCHI-23.
          BY ADVS.
          SRI.K.J.KURIACHAN
          SRI.SUNIL JACOB
RESPONDENTS / PLAINTIFF / DEFENDANTS 1, 5 TO 7:
    1     MRS.VIMALA JASEENTHA PUTHENVEETTIL, AGED 49,
          W/O.SHAJI ABRAHAM, RESIDING AT 4906 B, CRAIN,
          SKOKIE, ILLINIOS 60077, USA REP. BY POWER OF
          ATTORNEY HOLDER, ANISH VISWANATHAN, S/O.
          VISWANATHAN, AGED 25 YEARS, POCHAPALLY LANE,
          THAMARAKULAM, KOLLAM
    2     MR. JOSE ANTONY, PUTHENVEETTIL, S/O. PETER, AGED
          63 YEARS, RESIDING AT 406,, OAKBROOK ROAD,
          OAKBROOK ILLINOIS 60523, U.S.A.
    3     MRS. DALSY SPANIER, W/O. LARRY SPANLER, AGED 62
          YEARS, RESIDING AT 3015, CETENNIAL LANE,
          HIGHLAND PARK ILLINOIS 61401 U.S.A.
 R.F.A.No.550 of 2010

                              -:   2     :-

    4          TERESA CHIRAYIL, W/O. JOHN CHIRAYIL, AGED 60
               YEARS, RESIDING AT 3873, GRACE LN., GLENVIEW,
               ILLINIOS 60025, U.S.A.
    5          MATILADA VENNIKANDAM, W/O.GEORGEVENNIKANDAM,
               AGED 53, RESIDING AT 8044, N.KOLMAR SKOKIE,
               ILLINOIS 60076, U.S.A.
               BY ADVS.
               SRI.K.L.JOSEPH
               SMT.P.SAREENA GEORGE
        THIS    REGULAR   FIRST    APPEAL     HAVING   COME    UP    FOR
ADMISSION       ON   25.08.2023,   THE    COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 R.F.A.No.550 of 2010

                              -:     3    :-




                     Sathish Ninan, J.
              ==============================
                   R.F.A.No.550 of 2010
          ======================================
          Dated this the 25th day of August, 2023


                              JUDGMENT

The learned counsel for the appellants

submits that the parties have settled their

disputes out of court and the appeal is not

pressed. Accordingly, the appeal is dismissed as

not pressed.

Sd/-

Sathish Ninan, Judge rsr