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Basheer P.M vs Canara Bank
2023 Latest Caselaw 9260 Ker

Citation : 2023 Latest Caselaw 9260 Ker
Judgement Date : 23 August, 2023

Kerala High Court
Basheer P.M vs Canara Bank on 23 August, 2023
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                  THE HONOURABLE MR.JUSTICE C.S.DIAS
     WEDNESDAY, THE 23RD DAY OF AUGUST 2023 / 1ST BHADRA, 1945
                       WP(C) NO. 26594 OF 2023
PETITIONER:

    1     BASHEER P.M
          AGED 45 YEARS
          S/O KUNHAMMAD,
          PUTHUSSERIMMAL MEETHAL HOUSE,
          KOMATH KALLODE, PERAMBRA P.O,
          KOZHIKODE, PIN - 673525
          BY ADVS.
          S.K.ADHITHYAN
          ALTHAF NABEEL
RESPONDENTS:

    1     CANARA BANK
          REPRESENTED BY AUTHORIZED OFFICER,
          PERAMBRA BRANCH, PERAMBRA P.O,
          MAIN ROAD, KOZHIKODE, PIN - 673525
    2     THE AUTHORIZED OFFICER,
          CANARA BANK., PERAMBRA BRANCH,
          PERAMBRA P.O, MAIN ROAD,
          KOZHIKODE, PIN - 673525
          SRI. M. GOPIKRISHNAN NAMBIAR
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.08.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WPC No.26594 of 2023
                                   2


                             C. S. DIAS, J.
                -------------------------
                       W.P.(C.) No.26594 of 2023
                -------------------------
            Dated this the 23rd day of August, 2023

                             JUDGMENT

The learned Counsel appearing for the petitioner

after arguing for sometime seeks leave to withdraw

this writ petition without prejudice to the right of the

petitioner to work out his statutory remedies by

approaching the Debt Recovery Tribunal.

2. Leave sought for is granted.

Resultantly, the writ petition is dismissed as

withdrawn without prejudice to the right of the

petitioner to work out his statutory remedies, in

accordance with law.

Sd/-

C. S. DIAS JUDGE SKP/23-08 WPC No.26594 of 2023

APPENDIX OF WP(C) 26594/2023

PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE NOTICE ISSUED BY THE 2 ND RESPONDENT WITH COVERING LETTER DATED 20/7/2023 EXHIBIT P2 TRUE COPY OF THE BANK RECEIPT CHALLAN DATED 29/7/2023 EVIDENCING DEPOSIT OF RS. 2 LAKHS RESPONDENTS' EXHIBITS:NIL

TRUE COPY

P.A. TO JUDGE

 
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