Sini vs Jobinson
2023 Latest Caselaw 9252 Ker

TR.P(C) NO. 451 OF 2023

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                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                   THE HONOURABLE MR. JUSTICE P.SOMARAJAN
          WEDNESDAY, THE 23RD DAY OF AUGUST 2023 / 1ST BHADRA, 1945
                          TR.P(C) NO. 451 OF 2023
 AGAINST THE ORDER/JUDGMENT IN OP 466/2018 OF FAMILY COURT, OTTAPPALAM
PETITIONERS/RESPONDENT:

      1       SINI,
              AGED 42 YEARS,
              D/O THOMAS, KOKKADAN HOUSE, KOOMAMKULAM.P.O,
              MALAPPURALN DISTRICT, PIN - 676123
      2       THOMAS, AGED 72 YEARS,
              S/O POULOSE KOKKADAN HOUSE, KOOMAMKULAN.P.O,
              MALAPPURAM DISTRICT - 676123
              BY ADV P.M.RAFIQ


RESPONDENT/PETITIONER:

              JOBINSON,
              AGED 43 YEARS,
              S/O ANNAKUTTY KUVVATHOTTU HOUSE, PALALAM, KARIMBA,
              MANNARKKAD TALUK,
              PALAKKAD DISTRICT - 678597

              BY ADVS.
              R. BINDU (SASTHAMANGALAM)
              G.RAJAGOPAL (KUMMANAM)(K/3520/1999)


      THIS TRANSFER PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.08.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 TR.P(C) NO. 451 OF 2023

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                                     ORDER

When the matter came up for hearing, the learned

counsel for the respondent/husband fairly conceded

that he has no objection in allowing the transfer of

the case pending before the Family Court, Ottappalam

initiated by him for getting annulment of marriage.

Hence, the case pending before the Family Court,

Ottappalam in O.P.No.466 of 2018 will stand withdrawn

and transferred to the Family Court, Malappuram. The

parties shall appear before the transferee court on

05.09.2023.

The Transfer Petition will stand allowed

accordingly.

Sd/-

P.SOMARAJAN JUDGE msp TR.P(C) NO. 451 OF 2023

APPENDIX OF TR.P(C) 451/2023

PETITIONER ANNEXURES Annexure 1 TRUE COPY OF THE PETITION IN O.P.NO.466/2018 PENDING BEFORE THE FAMILY COURT, OTTAPALAM Annexure 2 TRUE COPY OF THE OBJECTION FILED BY THE RESPONDENT SIN O.P.NO.466/2018 OF THE FAMILY COURT, OTTAPALAM