Prince Joseph vs Venu
2023 Latest Caselaw 9249 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                   THE HONOURABLE MR.JUSTICE C.S.DIAS
     WEDNESDAY, THE 23RD DAY OF AUGUST 2023 / 1ST BHADRA, 1945
                         OP(C) NO. 1707 OF 2023
 AGAINST THE ORDER/JUDGMENT EP 264/2018 OF PRINCIPAL SUB COURT /
                  COMMERCIAL COURT, THIRUVANANTHAPURAM
PETITIONER/S:

          PRINCE JOSEPH
          AGED 56 YEARS
          S/O. JOSEPH,MINI COTTAGE, KUNNAPPUZHA, THRIKKANNAPURAM,
          ARAMADA P. O., THIRUMALA, THRIVANANTHAPURAM, PIN -
          695032

          BY ADVS.
          SABU S.KALLARAMOOLA
          LEEJOY MATHEW.V.
          SINDHU MATHEW
          SEENA LIJO GEORGE
          REJI RAMACHANDRAN
          P.R.ROSHNA



RESPONDENT/S:

          VENU
          AGED 54 YEARS
          S/O. BALAKRISHNAN NADAR, PALLIVILA PUTHEN VEEDU,
          KURISUMUTTATHUMURI, VILAVOORKKAL VILLAGE, NEYYATTINKARA
          TALUK,THIRUVANANTHAPURAM, PIN - 695121

  THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 23.08.2023, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(C) NO. 1707 OF 2023
                             2




                         JUDGMENT

The learned Counsel appearing for the petitioner

submits that the original petition may be dismissed as

not pressed. The said submission is recorded.

Resultantly, the original petition is dismissed as not

pressed.

Sd/-

C.S.DIAS JUDGE rkc/23.08.23