Hassankutty M vs V. R. Prem Kumar
2023 Latest Caselaw 9238 Ker

Con.Case(C) No.1493/2023                          1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                              THE HONOURABLE MR.JUSTICE V.G.ARUN
             Wednesday, the 23rd day of August 2023 / 1st Bhadra, 1945
                CON.CASE(C) NO. 1493 OF 2023(S) IN WP(C) 30167/2022
   PETITIONER/PETITIONER IN WPC NO.30167/2022:

           HASSANKUTTY. M., AGED 58 YEARS, S/O.MAMMAD,
           MATTIL HOUSE, KAREKKAD P.O., MALAPPURAM- 676 553

        BY ADVS. M/S. ABDUL JAWAD K., ABDUL MAJEED.N, A.GRANCY JOSE.

   RESPONDENT/RESPONDENT NO.1 IN WPC NO.30167/2022:


           V.R. PREM KUMAR, DISTRICT COLLECTOR, MALAPPURAM,
           OFFICE OF THE DISTRICT COLLECTOR, MALAPPURAM- 676 505.

           BY GOVERNMENT PLEADER

        This Contempt of court case (civil) having come up for orders on
   23.08.2023, the court on the same day passed the following:
                                      ORDER

Learned Government Pleader shall cause the respondents to file an affidavit explaining the reason for not passing the orders within the time limit stipulated in the judgment.

Sd/- V.G.ARUN JUDGE

23-08-2023 /True Copy/ Assistant Registrar