The Secretary To Government vs Sr. Thressia K T
2023 Latest Caselaw 9221 Ker

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
            THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                     &
                THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
          Wednesday, the 23rd day of August 2023 / 1st Bhadra, 1945
                  CM.APPL.NO.1/2023 IN WA NO. 1447 OF 2023
   (AGAINST JUDGMENT DATED 23.08.2022 IN WP(C) 10063/2020 OF THIS COURT)
APPLICANTS/APPELLANTS/RESPONDENTS 1 TO 4 IN WP(C):

  1. THE SECRETARY TO GOVERNMENT, GENERAL EDUCATION (B) DEPARTMENT,
     GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM., PIN - 695001
  2. THE SECRETARY TO GOVERNMENT, DEPARTMENT OF FINANCE, GOVERNMENT
     SECRETARIAT, THIRUVANANTHAPURAM., PIN - 695001
  3. THE DEPUTY DIRECTOR OF EDUCATION, CIVIL STATION, PALAKKAD-01., PIN -
     678101
  4. THE ASSISTANT EDUCATIONAL OFFICER, CHITTUR, PALAKKAD DISTRICT , PIN
     - 678101

RESPONDENTS/RESPONDENTS/PETITIONER & 5TH RESPONDENT IN W.P(C):

  1. SR. THRESSIA K T, HEADMISTRESS (RETIRED), KVMUP SCHOOL, POLPULLY,
     PALAKKAD DISTRICT RESIDING AT SERAPHIC PRIVINCIAL HOUSE, WEST FORT
     ROAD, PALAKKAD-678001., PIN - 679552
  2. THE HEADMASTER, KVMUP SCHOOL, POLPULLY, PALAKKAD DISTRICT-679 552.


     Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to condone the delay
of 309 days in filing the Writ Appeal


     This Application coming on for orders upon perusing the application
and the affidavit filed in support thereof, and upon hearing the arguments
of GOVERNMENT PLEADER, for the petitioners, the court passed the
following:
         Dr. A.K. JAYASANKARAN NAMBIAR & MOHAMMED NIAS C.P., JJ
                        ......................................................
                 C.M.Appl.No. 1 of 2023 & W.A. No. 1447 of 2023
                    .................................................................
                     Dated this the 23rd day of August, 2023


                                        ORDER

Dr. A.K.Jayasankaran Nambiar.J

Adv. Sajan Vargheese. K, takes notice for the 1st respondent. Issue

notice by speed post to the 2nd respondent.

Post on 11.09.2023.

sd/-

Dr. A.K. JAYASANKARAN NAMBIAR, JUDGE

sd/-

MOHAMMED NIAS C.P.

JUDGE

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