Marysadan Projects Pvt Ltd vs K.Biju
2023 Latest Caselaw 9186 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
           THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     WEDNESDAY, THE 23RD DAY OF AUGUST 2023 / 1ST BHADRA, 1945
                   CON.CASE(C) NO. 1796 OF 2023
   AGAINST THE ORDER/JUDGMENT WP(C) 15887/2023 OF HIGH COURT OF
                              KERALA
PETITIONER/PETITIONER IN W.P.(C):

          MARYSADAN PROJECTS PVT LTD
          AGED 30 YEARS
          REPRESENTED BY ITS MANAGING DIRECTOR BIBY BABY,
          W/O.SUBIN GEORGE, AGED 30 YEARS, RESIDING AT EDATALA
          HOUSE, MARYSADAN BUILDING KALADY, NEELEESWARAM P.O.,
          ERNAKULAM DISTRICT, PIN - 683574
          BY ADVS.
          K.J.MANU RAJ
          K.VINAYA


RESPONDENTS/ 3 TO 6 RESPONDENTS IN W.P.(C):

    1     K.BIJU
          FATHER'S NAME AND AGE NOT KNOWN TO THE PETITIONER,
          THE SECRETARY TO THE GOVERNMENT, DEPARTMENT OF PUBLIC
          WORKS, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
          PIN - 695001
    2     AJITH RAMACHANDRAN
          FATHER'S NAME AND AGE NOT KNOWN TO THE PETITIONER CHIEF
          ENGINEER, PUBLIC WORKS DEPARTMENT, MUSEUM P.O.,
          THIRUVANANTHAPURAM, PIN - 695001
    3     JAYA.P .T
          FATHER'S NAME AND AGE NOT KNOWN TO THE PETITIONER
          SUPERINTENDING ENGINEER, PWD ROAD, CENTRAL CIRCLE
          ALUVA, ERNAKULAM, PIN - 683101
    4     SWAPANA
          FATHER'S NAME AND AGE NOT KNOWN TO THE PETITIONER
          EXECUTIVE ENGINEER, PWD ROADS DIVISION, THRIKKAKARA P.O
          KAKKANAD, ERNAKULAM, PIN - 682030
 Contemt Case (C)No.1796 OF 2023


                                  2


          BY ADV.
          SRI. B.S.SYAMANTAK, GP



      THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 23.08.2023, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 Contemt Case (C)No.1796 OF 2023


                                  3


                P.V.KUNHIKRISHNAN, J.
               ------------------------------
         Contempt Case(C) No.1796 of 2023
       ----------------------------------------------
       Dated this the 23rd day of August, 2023


                       JUDGMENT

It is submitted that the first part of the judgment

is already complied with and the time to comply with

the second part is not over. If that be the case, this

Contempt case can be closed granting liberty to the

petitioner to approach this Court, if there is any further

violation.

Therefore, this Contempt Case (C) is closed

granting liberty to the petitioner to approach this Court,

if there is any further violation.

Sd/-

P.V.KUNHIKRISHNAN DM JUDGE Contemt Case (C)No.1796 OF 2023

APPENDIX OF CON.CASE(C) 1796/2023

PETITIONER ANNEXURES ANNEXURE A 1 A CERTIFIED COPY OF THE JUDGMENT IN WP© 15887 OF 2023 DATED 15.6.2023. ANNEXURE A 2 A TRUE COPY OF THE COMMUNICATION DATED 6.7.2023 OF THE CHIEF ENGINEER TO THE PETITIONER.

RESPONDENTS EXHIBITS         :NIL
                 //TRUE COPY//        PA TO JUDGE