State Bank Of Travancore vs M/S.Bio Research ...
2023 Latest Caselaw 9175 Ker

WA No.729/2016                                1/2

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                            &
                     THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
                 Wednesday, the 23rd day of August 2023 / 1st Bhadra, 1945
                                     WA NO. 729 OF 2016

        AGAINST JUDGMENT DATED 19/02/2016 IN OP (DRT) 11/2015 OF THIS COURT

                                           ---

   APPELLANT/1ST RESPONDENT:

          STATE BANK OF TRAVANCORE, KUNNAMKULAM BRANCH, THRISSUR 680 001,
          REPRESENTED BY THE CHIEF MANAGER.

    BY SENIOR ADVOCATE SRI. T. SETHUMADHAVAN AND ADVS.
    M/S. KODOTH PUSHPARAJAN, K.JAYESH MOHANKUMAR, VANDANA MENON & DEEPA
    NARAYANAN

   RESPONDENTS/(PETITIONERS 1 TO 3 & RESPONDENTS 2 & 3):

      1. M/S. BIO RESEARCH PHARMACEUTICALS, XV/20-C, XV/21-A, U BROTHERS
         BUILDINGS, GURUVAYOOR ROAD, KUNNAMKULAM, THRISSUR- 680 503.
      2. E.K WILSON, S/O. ENASSERY KURIAN, MANAGING PARTNER OF M/S. BAUIOSE
         SALES MARKETING PVT. LTD., RESIDING AT ENASSERY HOUSE, KUNNAMKULAM,
         THRISSUR -680 503.
      3. ALICE WILSON, S/O. E.K WILSON, PARTNER, M/S. BAUIOSE SALES MARKETING
         PVT. LTD., RESIDING AT ENASSERY HOUSE, KUNNAMKULAM, THRISSUR- 680
         503.
      4. V.G PREMAN, S/O. V.K GOPALAN, RESIDING AT VELLATTUPARAMBIL HOUSE,
         VENGINISSERY P.O, THRISSUR- 680 001.
      5. THE DEBTS RECOVERY TRIBUNAL, ERNAKULAM, PIN-682 011, REPRESENTED BY
         ITS REGISTRAR.

    BY ADV. SRI. BINOY VASUDEVAN FOR R1 TO R3

    DEPUTY SOLICITOR GENERAL OF INDIA S. MANU FOR R5


        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay the operation of the judgment of the learned Single Judge in
   O.P.(DRT) No.11/2015 dated 19.02.2016, pending disposal of the Writ
   Appeal.

                                                                             P.T.O.
 WA No.729/2016                                2/2




        This Writ Appeal coming on for orders on 23/08/2023 upon perusing
   the appeal memorandum, the Court on the same day passed the following:




                                         ORDER

The Tahsildar, Kunnamkulam shall give the details of the legal heirs of respondents 2 and 3, available in their records, to the officials of the State Bank of Travancore, Kunnamkulam forthwith.

Post on 13/9/2023.

Sd/- A. MUHAMED MUSTAQUE, JUDGE

Sd/- SHOBA ANNAMMA EAPEN, JUDGE

23-08-2023 /True Copy/ Assistant Registrar