Dr. Roshmi Thomas vs Dr. Dinesh.M.D
2023 Latest Caselaw 9117 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
     THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                &
        THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
   WEDNESDAY, THE 23RD DAY OF AUGUST 2023 / 1ST BHADRA, 1945
                       WA NO. 1210 OF 2023
THE JUDGMENT DATED 05.12.2022 IN WP(C) 23842/2021 BY THE LEARNED
          SINGLE JUDGE OF THIS HIGH COURT OF KERALA
APPELLANT/6TH RESPONDENT:

          DR. ROSHMI THOMAS,
          (MISTAKENLY SHOWN AS ROSHINI THOMAS IN W.P(C)
          NO.23842/2021) , AGED 40 YEARS, D/O LEELAMMA THOMAS,
          ASSISTANT PROFESSOR, DEPARTMENT OF MICRO BIOLOGY,
          S.D. COLLEGE, SANATHANAPURAM.P.O.,
          ALAPPUZHA, PIN 688003. RESIDING AT VELLAPPALLY (H),
          MARAMON.P.O.,THIRUVALLA,
          PATHANAMTHITTA, PIN - 689549
          BY ADVS.
          R.T.PRADEEP
          M.BINDUDAS


RESPONDENTS/PETITIONER/RESPONDENTS 1 TO 5:

    1     DR. DINESH.M.D., AGED 35 YEARS,
          S/O DAMODHARAN.V., MADATHODY HOUSE,
          ALAMPALLAM, KALLEPULLY.P.O., PALAKKAD,, PIN - 678005
    2     STATE OF KERALA
          REPRESENTED BY THE PRINCIPAL SECRETARY,
          DEPARTMENT OF HIGHER EDUCATION, SECRETARIAT,
          THIRUVANANTHAPURAM,, PIN - 695 001.
    3     THE DIRECTOR OF COLLEGIATE EDUCATION
          OFFICE OF THE DIRECTOR OF COLLEGIATE EDUCATION,
          VIKASBHAVAN, THIRUVANANTHAPURAM,, PIN - 695033
    4     THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
          OFFICE OF THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION,
          MARKET FED BUILDING, GANDHI NAGAR, KADAVANTHRA, KOCHI,,
          PIN - 682020
    5     KERALA UNIVERSITY
          REPRESENTED BY ITS REGISTRAR, UNIVERSITY CAMPUS,
          PALAYAM, THIRUVANANTHAPURAM,, PIN - 695033
    6     THE MANAGER, SANATANA DHARMA COLLEGE
          MANAGER'S COLLEGE, SDV CENTENARY AUDITORIUM,
          ALAPPUZHA,, PIN - 688001
           BY ADVS.
          M.S.RADHAKRISHNAN NAIR
          SR. GP. VINITHA. B
          Thomas Abraham
          S.MUHAMMED HANEEFF



     THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 23.08.2023,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.A. No. 1210 of 2023
                                            3



        Dr. A.K. JAYASANKARAN NAMBIAR & MOHAMMED NIAS C.P., JJ
                        ......................................................
                                 W.A. No. 1210 of 2023
                    .................................................................
                     Dated this the 23rd day of August, 2023


                                      JUDGMENT

Dr. A.K.Jayasankaran Nambiar.J

The learned counsel for the appellant seeks permission to withdraw the

Writ Appeal without prejudice to her right to approach this Court against any

adverse order passed by the learned Single Judge in an application that is

filed by her for clarification of the judgment dated 05.12.2022 in W.P.

(c).No.23842/2021. Permission granted. W.A. is dismissed as withdrawn.

Sd/-

Dr. A.K. JAYASANKARAN NAMBIAR, JUDGE

sd/-

MOHAMMED NIAS C.P.

rps/                                                  JUDGE
                    APPENDIX OF WA 1210/2023

PETITIONER ANNEXURES
Annexure I         TRUE COPY OF G.O. (RT) NO.854/2023/HEDN DATED
                   12.6.2023
Annexure II        TRUE COPY OF ORDER DATED 27.1.2023 BY THE

SUPREME COURT IN CIVIL APPEAL NOS.551 - 553 OF

Annexure III TRUE COPY OF THE ORDER OF UNIVERSITY OF KERALA DATED 12.1.2023 NO.407/2023/UOK Annexure IV TRUE COPY OF THE ORDER OF UNIVERSITY OF KERALA 7.3.2023 NO.2204/2023/UOK