Citation : 2023 Latest Caselaw 9013 Ker
Judgement Date : 21 August, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
Monday, the 21st day of August 2023 / 30th Sravana, 1945
WA NO. 863 OF 2022
(AGAINST THE JUDGMENT DATED 07.09.2021 IN WP(C) 40168/2017 OF THIS COURT)
APPELLANT/3RD RESPONDENT:
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION 7TH FLOOR, CHANDRALOK
BUILDING, JANPATH,NEW DELHI ,REPRESENTED BY ITS CHAIRMAN, PIN -
110001.
BY.ADV.SRI.SAJITH KUMAR V.
RESPONDENT/PETITIONERS:
1. DR.LAJU KOTTALIL, PROFESSOR, CIVIL ENGINEERING DEPARTMENT, MAR
ATHANASIUS COLLEGE OF ENGINEERING, KOTHAMANGALAM, PIN - 686666.
2. DR. JAI.M.PAUL, ASSOCIATE PROFESSOR, CIVIL ENGINEERING DEPARTMENT,
MAR ATHANASIUS COLLEGE OF ENGINEERING, KOTHAMANGALAM , PIN - 686666.
3. DR. ELSON JOHN, ASSOCIATE PROFESSOR, CIVIL ENGINEERING DEPARTMENT,
MAR ATHANASIUS COLLEGE OF ENGINEERING, KOTHAMANGALAM , PIN - 686666.
4. DR.BOS MATHEW JOS, ASSOCIATE PROFESSOR, CIVIL ENGINEERING
DEPARTMENT,MAR ATHANASIUS COLLEGE OF ENGINEERING, KOTHAMANGALAM, PIN
- 686666.
5. DR. BINU G.S., ASSOCIATE PROFESSOR, DEPARTMENT OF ELECTRONICS &
COMMUNICATION ENGINEERING, N.S.S. COLLEGE OF ENGINEERING, PALAKKAD,
PIN - 678008.
6. DR. SANTHOSH KUMAR N., PROFESSOR, DEPARTMENT OF MECHANICAL
ENGINEERING, N.S.S. COLLEGE OF ENGINEERING, PALAKKAD, PIN - 678008.
7. UNION OF INDIA, REPRESENTED BY ITS SECRETARY TO GOVERNMENT OF INDIA,
MINISTRY OF HUMAN RESOURCES DEVELOPMENT (EDUCATION DEPARTMENT),
SHASTRI BHAVAN C WING, NEW DELHI , PIN - 110115.
8. STATE OF KERALA, REP. BY ITS SECRETARY TO GOVERNMENT, HIGHER
EDUCATION DEPARTMENT, GOVT. SECRETARIAT, TRIVANDRUM, PIN - 695001.
9. APJ ABDUL KALAM, TECHNOLOGICAL UNIVERSITY REPRESENTED BY ITS
REGISTRAR, THIRUVAVANTHAPURAM, PIN - 695016.
10. THE DIRECTOR OF TECHNICAL EDUCATION, THIRUVANANTHAPURAM, PIN -
695001.
11. THE REGIONAL DIRECTOR OF TECHNICAL EDUCATION, KOTHAMANGALAM, PIN -
686691.
12. THE REGIONAL DIRECTOR OF TECHNICAL EDUCATION, KOZHIKODE, PIN -
673009.
13. SAJU N., AGED 46 YEARS. S/O. LATE DR.K.NARENDRAN NAIR, ASSOCIATE
PROFESSOR (NON-CADRE), DEPARTMENT OF ELECTRICAL AND ELECTRONICS
ENGINEERING, N.S.S ENGINEERING COLLEGE, PALAKKAD,PIN - 678008.
14. MOHANDAS K, S/O LATE K.K.UNNI, ASSOCIATE PROFESSOR (NON CADRE),
DEPARTMENT OF CIVIL ENGINEERING N.S.S ENGINEERING COLLEGE, PALAKKAD,
PIN - 678008.
15. ANOOP S.PILLAI, ASSOCIATE PROFESSOR (NON CADRE), ELECTRONICS AND
COMMUNICATION DEPARTMENT, N.S.S ENGINEERING COLLEGE, PALAKKAD, PIN -
678008.
16. SREELEJA N. UNNITHAN, D/O LATE NARAYANAN UNNITHAN, ASSOCIATE
PROFESSOR (NON CADRE), ELECTRONICS AND COMMUNICATION DEPARTMENT,
N.S.S ENGINEERING COLLEGE, PALAKKAD , PIN - 678008.
17. ASHA T.S., AGED 50 YEARS, D/O THE LATE V.THANKAPPAN NAIR,
PRESENTLY WORKING AS PROFESSOR(CADRE), ELECTRONICS AND COMMUNICATION
ENGINEERING, PALAKKAD, RESIDING AT 'KEDARAM', GIRI NAGAR,
ENGINEERING COLLEGE.P.O, PALAKKAD, PIN - 678008.
18. NEENU SUNNY, ASSOCIATE PROFESSOR, CIVIL ENGINEERING DEPARTMENT, MAR
ATHANASIUS COLLEGE OF ENGINEERING, KOTHAMANGALAM , PIN - 686666.
19. THOMAS PAUL, ASSOCIATE PROFESSOR, CIVIL ENGINEERING DEPARTMENT, MAR
ATHANASIUS COLLEGE OF ENGINEERING, KOTHAMANGALAM , PIN - 686666.
BY.ADVS.M/S.M.R.ANISON,V.BHARGAVI, K.P.GEETHA MANI & P.A RINUSA for R1,
SRI.B.RAMACHANDRAN,CGC for R7, SHRI.K.K.RAVINDRANATH, ADDL.D.G.P(AG-15)
for R8, SRI.K.JAJU BABU(SR),SRI.ELVIN PETER, SC for
R9,SRI.O.V.RADHAKRISHNAN (SC),SHRI.S.P.ARAVINDAKSHAN PILLAI,
SMT.SREELATHA PARAMESWARAN NAIR for R9,
Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay the operation of the judgment dated 07.09.2021 in
W.P(C).No.40168/2017, pending disposal of this Writ Appeal.
This Writ Appeal coming on for orders on 21.08.2023, upon perusing
the appeal memorandum, the court passed the following:
DR. A.K. JAYASANKARAN NAMBIAR & MOHAMMED NIAS C.P., JJ
......................................................
WA No. 863 of 2022
.................................................................
Dated this the 21st day of August, 2023
ORDER
Dr. A.K.Jayasankaran Nambiar.J
Admit. Notice to the respondent No. 1 to 6 and 13 to 19 by speed
post. The learned DSGI takes notice for the 7 th respondent. The
learned Government Pleader takes notice for the respondents 8 and 10
to 12. Adv. Elvin Peter takes notice for the 9th respondent.
Post after completion of service.
Sd/-
DR. A.K. JAYASANKARAN NAMBIAR JUDGE
Sd/-
MOHAMMED NIAS C.P.
JUDGE
SM
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