Citation : 2023 Latest Caselaw 9003 Ker
Judgement Date : 14 August, 2023
WP(C) No.42669/2022 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
Monday, the 14th day of August 2023 / 23rd Sravana, 1945
IA.NO.3/2023 IN WP(C) NO. 42669 OF 2022(G)
PETITIONER/RESPONDENT NO.3 IN WP(C):
THE MANAGING COMMITTEE, TANALUR SERVICE CO-OPERATIVE BANK LIMITED
NO. M2, K. PURAM P.O., TANALUR VIA, MALAPPURAM - 676307, REPRESENTED
BY ITS PRESIDENT.
RESPONDENTS/PETITIONER & RESPONDENTS 1 & 2 IN WP(C):
1. ABDUL SAMAD K.P., AGED 52 YEARS, S/O ASSAN, SENIOR CLERK, TANALUR
SERVICE CO-OPERATIVE BANK LIMITED NO.M2, K. PURAM P.O., TANALUR VIA,
MALAPPURAM - 676307, RESIDING AT KOYAKKATTI PARAMBIL HOUSE, TANALUR
POST, MALAPPURAM - 676307.
2. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES, SAHAKARANA BHAVAN,
MALAPPURAM - 676505.
3. TANALUR SERVICE CO-OPERATIVE BANK LIMITED NO. M2, K. PURAM P.O.,
TANALUR VIA, MALAPPURAM - 676307, REPRESENTED BY ITS SECRETARY.
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to grant an extension
of further time of three months time from 30/04/2023 for the compliance of
the judgment of this Honourable Court.
This Application coming on for orders upon perusing the application
and the affidavit filed in support thereof, and this Court's judgment
dated 30-01-2023 and upon hearing the arguments of SRI.K.M.SATHYANATHA
MENON, Advocate for petitioner in IA/R3 in WP(C), M/S. R.SUDHISH, M.MANJU,
Advocates for R1 in IA/petitioner in WP(C) and of SRI.K.M SATHYANATHA
MENON, Advocates for R3 in IA/R2 in WP(C), the court passed the following:
ORDER
Time extended till 31/10/2023.
Sd/- SATHISH NINAN, JUDGE
14-08-2023 /True Copy/ Assistant Registrar
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