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Anitha A vs Sri. V.K. Ashok Kumar
2023 Latest Caselaw 8999 Ker

Citation : 2023 Latest Caselaw 8999 Ker
Judgement Date : 14 August, 2023

Kerala High Court
Anitha A vs Sri. V.K. Ashok Kumar on 14 August, 2023
          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
  MONDAY, THE 14TH DAY OF AUGUST 2023 / 23RD SRAVANA, 1945
                 CON.CASE(C) NO. 1665 OF 2023
AGAINST THE JUDGMENT WP(C) 2255/2023 OF HIGH COURT OF KERALA


PETITIONER/PETITIONER:

          ANITHA A
          AGED 52 YEARS, WIFE OF PROF. S. JAYADEV,
          PRINCIPAL, VISWABHARATHI MODEL HIGHER SECONDARY
          SCHOOL, KAPPILMEKKU, KRISHNAPURAM,
          KAYAMKULAM, ALAPPUZHA DISTRICT PIN - 690533

          (RESIDING AT DEVARAGAM, SOUTH MONKUZHY, P.O.
          PULLIKKANAKKU, (VIA) KAYAMKULAM-690 537,
          ALAPPUZHA DISTRICT)
          BY ADV V.A.MUHAMMED



RESPONDENT/3RD RESPONDENT:

          SRI. V.K. ASHOK KUMAR
          FATHER'S NAME AND AGE NOT KNOWN TO THE PETITIONER
          REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY
          EDUCATION, CHENGANNUR,
          ALAPPUZHA DISTRICT, PIN - 689121
OTHER PRESENT:

          VIDHYA KURIAKOSE GP


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 14.08.2023, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 CO(C).No.1665/2023

                                    2




                     P.V.KUNHIKRISHNAN, J.
                      --------------------------------
              Contempt Case (C).No.1665 of 2023
               ----------------------------------------------
             Dated this the 14th day of August, 2023


                             JUDGMENT

As per the orders in the interlocutory application in

W.P.(C). No.2255/2023, this Court extended the time to

comply the directions in the judgment.

Therefore, this contempt case is closed, with liberty

to the petitioner to reopen it, if there is any further

violation.

Sd/-

P.V.KUNHIKRISHNAN JV JUDGE CO(C).No.1665/2023

APPENDIX OF CON.CASE(C) 1665/2023

PETITIONER ANNEXURES Annexure I CERTIFIED COPY OF THE JUDGMENT IN W.P.

(C) NO. 2255/2023 DATED 13.03.2023 Annexure II TRUE COPY OF THE ACKNOWLEDGEMENT CARD EVIDENCING THE RECEIPT OF ANNEXURE I DATED 29.03.2023 Annexure III CERTIFIED COPY OF THE INTERIM ORDER IN I.A. NO. 3/2023 IN W.P. (C) NO. 2255/2023 DATED 30.05.2023

 
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