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T.I. Roy vs Sri. Biju Prabhakar I.A.S
2023 Latest Caselaw 8986 Ker

Citation : 2023 Latest Caselaw 8986 Ker
Judgement Date : 14 August, 2023

Kerala High Court
T.I. Roy vs Sri. Biju Prabhakar I.A.S on 14 August, 2023
Con.Case(C) No.1380/2023                            1/1

                              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                              PRESENT
                           THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
                 Monday, the 14th day of August 2023 / 23rd Sravana, 1945
                 CONTEMPT CASE(C) NO. 1380 OF 2023(S) IN WP(C) 36357/2018

   PETITIONER/PETITIONER:


           T.I. ROY, S/O IYPE, AGED 63 YEARS,
           THOTTYIL HOUSE, POOTHODI P.O,
           SULTHAN BATHERY, WAYANAD - 673 596.

        BY ADVOCATES M/S. SAJI VARGHESE KAKKATTUMATTATHIL & P.BENJAMIN PAUL.

   RESPONDENT/RESPONDENT NO.1 IN THE WPC:


           SRI. BIJU PRABHAKAR I.A.S., MANAGING DIRECTOR,
           KERALA STATE ROAD TRANSPORT CORPORATION,
           TRANSPORT BHAVAN, THIRUVANANTHAPURAM - 695 001.

            BY SRI.DEEPU THANKAN, STANDING COUNSEL


        This Contempt of court case (civil) having come up for orders on
   14.08.2023, the court on the same day passed the following:

                                               ORDER

Sri.Deepu Thankan, learned Standing Counsel for the respondent

submits that the directions in the judgment will be complied within a

period of two weeks from today.

List this case, therefore, on 05/09/2023; within which time if it is

not done, the respondent shall remain present in person to explain.

Sd/- DEVAN RAMACHANDRAN JUDGE

14-08-2023 /True Copy/ Assistant Registrar

 
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