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Kerala State Electricity Board ... vs Vinukumar S
2023 Latest Caselaw 8982 Ker

Citation : 2023 Latest Caselaw 8982 Ker
Judgement Date : 14 August, 2023

Kerala High Court
Kerala State Electricity Board ... vs Vinukumar S on 14 August, 2023
                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                THE HONOURABLE MR. JUSTICE ALEXANDER THOMAS
                                     &
                 THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
          Monday, the 14th day of August 2023 / 23rd Sravana, 1945
                             WA NO. 1145 OF 2023

   (AGAINST JUDGMENT DATED 05.12.2022 IN WP(C) 28161/2022 OF THIS COURT)

APPELLANTS/RESPONDENTS NOS.1 to 3 in WP(C):

  1. KERALA STATE ELECTRICITY BOARD LIMITED, REPRESENTED BY ITS CHAIRMAN
     AND MANAGING DIRECTOR, VYDYUTHI BHAVAN, PATTOM,THIRUVANANTHAPURAM,
     PIN - 695004.
  2. CHAIRMAN & MANAGING DIRECTOR, KERALA STATE ELECTRICITY BOARD LTD.,
     VYDYUTHI BHAVANAM, PATTOM,THIRUVANANTHAPURAM, PIN - 695004.
  3. CHIEF ENGINEER (HRM), KERALA STATE ELECTRICITY BOARD LTD., VYDYUTHI
     BHAVAN, PATTOM,THIRUVANANTHAPURAM, PIN - 695004.

BY.ADV.SRI.ANTONY MUKKATH

RESPONDENT/PETITIONER IN WP(C):

     VINUKUMAR S., AGED 51 YEARS S/O SREEKANTHAN NAIR, SOWPARNIKA,
     KUNNIYODU, KAKKAVILLA P.O, THIRUVANANTHAPURAM NOW WORKING AS
     ASSISTANT ENGINEER, ELECTRICAL SECTION, UCHAKKADA, NEYYATINKARA
     DIVISION, KERALA STATE ELECTRICITY BOARD LTD., PIN - 695506

BY.ADV.SRI.R.T.PRADEEP

     Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay the operation and implementation of the judgment dated 05-12-2022
in WP(C) No. 28161 of 2022 during pendency of the above Writ Appeal.
     This Writ Appeal again coming on for orders on 14.08.2023, upon
perusing the appeal memorandum and this court's order dated 13.07.2023,
the court passed the following:
      ALEXANDER THOMAS & C.JAYACHANDRAN, JJ.
  ------------------------------------------------------------------------------
                              W.A No.1145 of 2023
     [arising out of the impugned judgment dated 05.12.2022 in W.P(C) No.28161/2022]
  -------------------------------------------------------------------------
                      Dated this the 14th day of August, 2023


                                      ORDER

Interim order will stand extended till 31.10.2023.

List on 02.10.2023.

Hand Over

Sd/-

ALEXANDER THOMAS, JUDGE

Sd/-

C.JAYACHANDRAN, JUDGE

ww

 
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