C A Baby Sabeena vs Smt.Rani George Ias
2023 Latest Caselaw 8973 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
           THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
   MONDAY, THE 14TH DAY OF AUGUST 2023 / 23RD SRAVANA, 1945
                  CON.CASE(C) NO.1652 OF 2023
     JUDGMENT IN WP(C) 23026/2022 OF HIGH COURT OF KERALA
                        DATED 15.7.2022
                      -------------------
PETITIONER/PETITIONER :-

          C A BABY SABEENA, AGED 46 YEARS
          W/O.ABDUL NAZEER, UPSA, SABTMHSS, THAYINERI
          PAYYANNUR, KANNUR DISTRICT - 670 307
          (RESIDING AT ANGADIYIL HOUSE, VADAKKUMBAD,
          RAMATHALI, KANNUR DISTRICT, PIN - 670 308

          BY ADVS.
          V.A.MUHAMMED
          M.SAJJAD



RESPONDENT/1ST RESPONDENT :-

         SMT.RANI GEORGE IAS
         AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
         SECRETARY TO GOVERNMENT,
         GENERAL EDUCATION DEPARTMENT, SECRETARIAT ANNEX II
         THIRUVANANATHAPURAM, PIN - 695 001.

          BY SMT.NISHA BOSE, SR.GP


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 14.08.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 CON.CASE(C) NO.1652 OF 2023

                                -: 2 :-


                              JUDGMENT

Dated this the 14th day of August, 2023

It is submitted by the learned counsel appearing on either side

that the judgment stands complied with and that orders have been

passed. The said submission is recorded. The Contempt of Court

Case is, accordingly, closed.

Sd/-

ANU SIVARAMAN JUDGE

Jvt/17.8.2023 CON.CASE(C) NO.1652 OF 2023

APPENDIX OF CON.CASE(C) 1652/2023

PETITIONER ANNEXURES

Annexure A-1 TRUE COPY OF THE CERTIFIED COPY OF THE JUDGMENT IN WP(C) NO.23026/2022 DATED 15.07.2022

Annexure A-2 TRUE COPY OF THE SENDING RECEIPT DATED 26.07.2022