Kerala Local Self Service ... vs Saji. L.S
2023 Latest Caselaw 8972 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
           THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
   MONDAY, THE 14TH DAY OF AUGUST 2023 / 23RD SRAVANA, 1945
                  CON.CASE(C) NO.1029 OF 2023
       ORDER IN WP(C) 13016/2022 OF HIGH COURT OF KERALA
                        DATED 12.12.2022
                      --------------------
PETITIONER/PETITIONER :-

          KERALA LOCAL SELF SERVICE PENSIONERS ASSOCIATION
          REG.NO.A-762/2011, CHANGANASSERY UNIT,
          KANJIRATHUMOOTTIL, PUZHAVATHU, CHANGANASSERY,
          KOTTAYAM - 686 101, REPRESENTED BY ITS PRESIDENT,
          K.J.JAMES, KANJIRATHUMOOTTIL, PUZHAVATHU,
          CHANGANASSERY, KOTTAYAM, PIN - 686 101.

          BY ADV C.A.RAJEEV


RESPONDENT/RESPONDENT :-

          SAJI.L.S
          AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
          SECRETARY, CHANGANASSERY MUNICIPALITY,
          MUNICIPAL OFFICE, CHANGANASSERY,
          KOTTAYAM, PIN - 686 101.

          BY SRI.PAUL JACOB


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 14.08.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 CON.CASE(C) NO.1029 OF 2023

                                -: 2 :-


                              JUDGMENT

Dated this the 14th day of August, 2023

It is submitted by the learned counsel appearing on either side

that the directions contained in the judgment have been complied

with. The Contempt of Court Case is, accordingly, closed.

Sd/-

ANU SIVARAMAN JUDGE

Jvt/17.8.2023 CON.CASE(C) NO.1029 OF 2023

APPENDIX OF CON.CASE(C) 1029/2023

PETITIONER ANNEXURES

Annexure1 CERTIFIED COPY OF INTRIEM ORDER IN WP C 13016/22 DATED12/12/22,BEFORE THIS HON"BLE HIGH COURT.

Annexure2 TRUE COPY OF EVIDENCE RECIEPT DATED 23.12.2022 BY THE RESPONDENT.