Dr. Shahabudeen P.Q vs A.N Anitha Devi
2023 Latest Caselaw 8970 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
           THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
   MONDAY, THE 14TH DAY OF AUGUST 2023 / 23RD SRAVANA, 1945
                  CON.CASE(C) NO.2134 OF 2022
     JUDGMENT IN WP(C) 30422/2021 OF HIGH COURT OF KERALA
                        DATED 18.2.2022
                      -------------------
PETITIONER/PETITIONER :-

          DR.SHAHABUDEEN P.Q, AGED 68 YEARS
          S/O.PERIYAVEEDU KHADER MEERAN,
          NO.8/413-PERIYAVEEDU, NELLIPUZHA, MANNARKADU P.O,
          PALAKKAD DISTRICT, PIN - 678 582.

          BY ADV KAVERY S THAMPI


RESPONDENT/2ND RESPONDENT :-

          A.N.ANITHA DEVI
          AGE NOT KNOWN TO PETITIONER,
          FATHER'S NAME NOT KNOWN TO THE PETITIONER,
          SECRETARY, PALAKKAD MUNICIPALITY, MUNICIPAL OFFICE,
          PALAKKAD DISTRICT, PIN - 678 001.

          BY ADV BINOY VASUDEVAN


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 14.08.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 CON.CASE(C) NO.2134 OF 2022

                                -: 2 :-


                              JUDGMENT

Dated this the 14th day of August, 2023

It is submitted by the learned counsel appearing on either side

that the directions contained in the judgment have been complied

with. The Contempt of Court Case is, accordingly, closed.

Sd/-

ANU SIVARAMAN JUDGE

Jvt/17.8.2023 CON.CASE(C) NO.2134 OF 2022

APPENDIX OF CON.CASE(C) 2134/2022

PETITIONER ANNEXURES

Annexure A CERTIFIED COPY OF THE JUDGMENT DATED 18.02.2022 IN W.P.[C] NO. 30422/2021 OF THIS HON'BLE COURT.