Satheesh vs State Of Kerala
2023 Latest Caselaw 8969 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
           THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
MONDAY, THE 14TH DAY OF AUGUST 2023 / 23RD SRAVANA, 1945
                      CRL.REV.PET NO. 492 OF 2023
  CRIME NO.790/2010 OF VADAKKANCHERRY POLICE STATION,
                                  PALAKKAD
            AGAINST THE ORDER/JUDGMENT CRMP 1668/2023 IN
           C.C.NO.128/2019 OF THE COURT OF CHIEF JUDICIAL
                MAGISTRATE PALAKKAD DATED 12.04.2023
REVISION PETITIONERS/PETITIONERS/ACCUSED NOS.3 & 5:

       1       SATHEESH, AGED 38 YEARS
               S/O.KESAVAN.M, KANDAPATTAM, ULLATTU VEEDU,
               VADAKKENCHERRY, ALATHUR, PALAKKAD - 678 683.
       2       JAYAKUMAR.P.K., AGED 42 YEARS
               S/O.LATE.RAMA MENON, SITA MANDIRAM GRAMAM,
               VADAKKENCHERRY, ALATHUR, PALAKKAD - 678 683.
               BY ADV V.A.JOHNSON (VARIKKAPPALLIL)


RESPONDENT/COMPLAINANT/STATE :

       1       STATE OF KERALA
               REPRESENTED BY PUBLIC PROSECUTOR,
               HIGH COURT OF KERALA, ERNAKULAM - 682 031.
       2       KRISHNA MENON, AGED 72 YEARS,
               S/O MADHAVAN, KUTTIAPPAN, 24/38,
               BUCHI BABU STREET, TRIPLICANE,
               CHENNAI, TAMIL NADU 600 005.
               IS IMPLEADED AS ADDITIONAL R2 AS PER ORDER
               DATED19.06.2023 IN CRL.M.A.NO.3/2023 IN CRL.R.P
               BY ADVS.P.SAMSUDIN
               MILAN RACHEL MATHEW
               SRI.NOUSHAD K.A.,PP



THIS       CRIMINAL    REVISION     PETITION   HAVING    COME    UP    FOR
ADMISSION       ON    14.08.2023,    THE    COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 CRL.REV.PET NO. 492 OF 2023

                                                   2




                            BECHU KURIAN THOMAS, J
                     ......................................................
                              Crl.Rev.Pet.No.492 of 2023
                       ...................................................
                    Dated this the 14th day of August, 2023


                                          ORDER

The learned counsel for the revision petitioners seeks

permission to withdraw this petition.

2. Permission is granted and the criminal revision petition is

dismissed as withdrawn.

sd/-

BECHU KURIAN THOMAS JUDGE AMV/14/08/2023