Philo.M vs State Of Kerala
2023 Latest Caselaw 8966 Ker

WP(C) No.19357/2023                            1/1

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                      THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
             Monday, the 14th day of August 2023 / 23rd Sravana, 1945
                   IA.NO.1/2023 IN WP(C) NO. 19357 OF 2023 (T)
   PETITIONER/PETITIONER:

          PHILO.M., AGED 44 YEARS, W/O. DINAKARAN, HIGH SCHOOL ASSISTANT
          (ENGLISH), ST. PAUL'S HIGH SCHOOL, KOZHINJAMPARA, CHITTUR, PALAKKAD
          - 678555

   RESPONDENTS/RESPONDENTS:

      1. STATE OF KERALA, REPRESENTED BY ITS SECRETARY, GENERAL EDUCATION
         DEPARTMENT, GOVERNMENT SECRETARIAT (ANNEX), THIRUVANANTHAPURAM -
         695001
      2. THE DIRECTOR OF GENERAL EDUCATION, JAGATHY, THIRUVANANTHAPURAM -
         695014
      3. THE DISTRICT EDUCATIONAL OFFICER, PALAKKAD - 678001
      4. THE MANAGER, ST. PAULS HIGH SCHOOL, KOZHINJAMPARA PALAKKAD - 678555
      5. THE HEADMISTRESS, ST. PAULS HIGH SCHOOL, KOZHINJAMPARA, PALAKKAD -
         678 555


        Application praying that in the circumstances stated in the
   affidavit filed therewith the Hon'ble High Court be pleased to substitute
   the word " H.S.A.Physical Science" appearing at Paragraphs 1 [1], 1 [3], 1
   [4] in judgment as "H.S.A. English" in the interest of justice.


        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and this Court's judgment
   dated 10/07/2023 and upon hearing the arguments of M/S.U.BALAGANGADHARAN &
   R.PRADEEP KUMAR, Advocates for the petitioner in IA/WP(C) and of
   GOVERNMENT PLEADER, the Court passed the following:

                                          ORDER

Heard.

Allowed.

The Registry will carry out necessary consequential changes in the judgment.

Sd/- P.V.KUNHIKRISHNAN, JUDGE

14-08-2023 /True Copy/ Assistant Registrar