Franceena vs Saiju M.S
2023 Latest Caselaw 8964 Ker

Con.Case(C) No.426/2022                            1/1

                             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                             PRESENT
                          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
              Monday, the 14th day of August 2023 / 23rd Sravana, 1945
      IA.NO.1/2023 IN CONTEMPT CASE(C) NO. 426 OF 2022(S) IN WP(C) 26909/2020

   PETITIONER/PETITIONER:


           FRANCEENA, AGED 77, W/O. DASAN,
           ARATHIYIL PURAYIDOM, MARIYANAD, PUTHUKURICHY,
           KADINAMKULAM, THIRUVANANTHAPURAM - 695 303.

   RESPONDENT/RESPONDENT:

           SAIJU M.S, NOW WORKING AS THAHASILDAR,
           TALUK OFFICE, KOTTAKKAKAM, KOTTAKKAKAM P.O,
           THIRUVANANTHAPURAM, PIN : 695 303.


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to re-hear the
   Cont.Case(C) No. 426/2022 on the file of this Hon'ble Court, in the
   interest of justice.


        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, this Court's judgment dated
   27/09/2022 in COC and upon hearing the arguments of SRI.M.DINESH,
   Advocates for the petitioner in IA/COC and of GOVERNMENT PLEADER for the
   respondent in IA/COC, the court passed the following:

                                              ORDER

The learned Government Pleader submits that orders will be issued

today. List on 18/08/2023, for production of the same.

Sd/- DEVAN RAMACHANDRAN JUDGE

14-08-2023 /True Copy/ Assistant Registrar