K.S.Sivanandan vs The Welfare Fund Inspector
2023 Latest Caselaw 8962 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
              THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
         MONDAY, THE 14TH DAY OF AUGUST 2023 / 23RD SRAVANA, 1945
                          WP(C) NO. 7457 OF 2021
PETITIONER:

              K.S.SIVANANDAN
              AGED 62 YEARS,
              S/O. SUKUMARAN,
              MOOSARAYIL,
              VAIKOM P.O, VAIKOM,
              DISTRICT KOTTAYAM - 686141.

              BY ADVS.
              K.REGHU KOTTAPPURAM
              SRI.R.MAHESH (KOTTAPPURAM)
              SRI.MURUKESH REGHU


RESPONDENTS:

     1        THE WELFARE FUND INSPECTOR
              KERALA TODDY WORKERS,
              WELFARE FUND BOARD,
              BHEEMAN PADI,
              KOTTAYAM WEST P.O,
              KOTTAYAM - 686003.
     2        THE EXCISE COMMISSIONER
              COMMISSIONERATE OF EXCISE,
              GOVERNMENT OF KERALA,
              THIRUVANANTHAPURAM - 695001.
     3        THE DEPUTY COMMISSIONER OF EXCISE
              KOTTAYAM DIVISION, KOTTAYAM - 686001.
     4        THE DISTRICT COLLECTOR
              KOTTAYAM DISTRICT,
              KOTTAYAM - 686002.

              BY ADVS.
              SRI.G.SANTHOSH KUMAR (P).
              RENIL ANTO KANDAMKULATHY
 WP(C) NO. 7457 OF 2021

                                     2

OTHER PRESENT:

             GP SMT PARVATHY K


      THIS    WRIT       PETITION   (CIVIL)   HAVING   COME    UP    FOR
ADMISSION     ON   14.08.2023,      THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 7457 OF 2021

                                    3

                            JUDGMENT

The learned counsel for the petitioner submits

that the writ petition has become infructuous.

Accordingly, the writ petition is dismissed as

infructuous.

Sd/-

MURALI PURUSHOTHAMAN bnu JUDGE WP(C) NO. 7457 OF 2021

APPENDIX

PETITIONER EXHIBITS

EXHIBIT P1 A PHOTO COPY OF NOTICE NO.

K3/VKM/CC210/2021/3079 DATED 18.03.2021 WITH ENGLISH TRANSLATION.

EXHIBIT P2 PHOTOCOPY OF 1ST AND LAST PAGES OF LICENCE NO. 565/2020-21 IN RESPECT OF T.S. NO. 25/2020-21 DATED 28.12.2020 WITH ENGLISH TRANSLATION..