Nisha.M.John vs Rijan Varghese Abraham
2023 Latest Caselaw 8939 Ker

        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                  &
        THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
 MONDAY, THE 14TH DAY OF AUGUST 2023 / 23RD SRAVANA, 1945
                     OP (FC) NO. 454 OF 2023
AGAINST THE ORDER/JUDGMENT IN IA NO.1346/2019 IN OP (DIV)
              78/2017 OF FAMILY COURT, THIRUVALLA
PETITIONER/RESPONDENT IN IA NO.1346/2019 AND SECOND
PETITIONER IN OP:

         NISHA.M.JOHN, AGED 31 YEARS, D/O.MAMMEN C J,
         CHIRAMUKATHU HOUSE, KONNI P.O, VALLICODE-
         KOTTAYAM VILLAGE, KONNI TALUK, PATHANAMTHITTA
         DISTRICT, PIN - 689 691

         BY ADVS.
         V.PHILIP MATHEWS
         ABIYA MARIYAM MATHEW



RESPONDENT/PETITIONER IN IA NO.1346/2019 AND THE FIRST
PETITIONER IN OP:

         RIJAN VARGHESE ABRAHAM, AGED 37 YEARS, S/O.LATE
         ABRAHAM CHERIYAN, EDAYADIYIL HOUSE, KIZHAKKAN
         MUTHOOR, KUTTAPUZHA P.O, THIRUVALLA,
         PATHANAMTHITTA DISTRICT, PIN - 689 103

         BY ADVS.
         H.SUBHALEKSHMI
         V.B.ANANTHA NARAYANAN(D/1876/2022)
         KRISHNA KUMAR V.(K/101/2019)




     THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON
14.08.2023,    THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 OP (FC) NO. 454 OF 2023

                              ..2..




                   J U D G M E N T

A. Muhamed Mustaque, J.

The petitioner approached this Court seeking a

direction to the Family Court to issue a Carbon copy of

the order dated 20.07.2023 in I.A No.1346 of 2019 in O.P (Div) No.78 of 2018.

2. If the carbon copy had not received so far, the

Family Court shall issue the carbon copy within a period

of one week.

This original petition is disposed of as above.

Sd/-

A.MUHAMED MUSTAQUE JUDGE

Sd/-

SOPHY THOMAS JUDGE PR OP (FC) NO. 454 OF 2023

..3..

APPENDIX OF OP (FC) 454/2023

PETITIONER EXHIBITS

Exhibit P1 COPY OF O.P(DIV) NO.78/2017 FILED BY THE PETITIONER AND THE RESPONDENT

Exhibit P 2 COPY OF DECREE DATED 19-08-2017 PASSED BY THE FAMILY COURT, THIRUVALLA IN O.P(DIV) NO.78/2017

Exhibit P3 COPY OF I.A.NO.1346/2019 FILED BY THE PETITIONER IN O.P(DIV) NO.78/2017 BEFORE THE FAMILY COURT, THIRUVALLA

Exhibit P 4 COPY OF COUNTER AFFIDAVIT FILED BY THE PETITIONER IN I.A.NO.1346/2019

Exhibit P 5 COPY OF JUDGMENT DATED 23-09-2021 PASSED IN O.P(FC) NO.426/2021

Exhibit P 6 COPY OF ORDER DATED 17-12-2021 PASSED IN R.P.NO.688/2021