Sreedevi K vs State Of Kerala, Represented By ...
2023 Latest Caselaw 8847 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
     MONDAY, THE 14TH DAY OF AUGUST 2023 / 23RD SRAVANA, 1945
                        WP(C) NO. 3596 OF 2023


PETITIONERS:

    1     SREEDEVI K
          AGED 48 YEARS, W/O KRISHNA PILLAI,
          SASI NIVAS, VALIYAMARAM WARD, ALAPPUZHA, PIN - 688 001.

    2     REJANI P.G
          AGED 49 YEARS, W/O GOPINATHAN,
          THULASIPPARAMBU, PUNNAPRA P.O.,
          ALAPPUZHA, PIN - 688 004.

    3     NISHAMOL V.P
          AGED 38 YEARS, D/O PUSHPAN V.K,
          CHERIYAPARAMBU, THAIKKAL P.O., CHERTHALA,
          ALAPPUZHA, PIN - 688 554.

    4     SHIBU N.S
          AGED 43 YEARS, S/O SIVANANDAN,
          SIVAHARI,MANGALAM, THUMPOLY P.O.,
          ALAPPUZHA, PIN - 688 008.

    5     JIJI ANTONY
          AGED 51 YEARS, D/O M.J ANTONY,
          VATTATHIL, THUMPOLY P.O., ALAPPUZHA, PIN - 688 008.

    6     JANCY P.G
          AGED 52 YEARS, W/O A. SATHYADEVAN,
          SAI KRISHNA, CMC-14, CHERTHALA,
          ALAPPUZHA DISTRICT, PIN - 688 524.

    7     BIJU C
          AGED 40 YEARS, S/O CHANDRAN,
          NIKARTHIL, PARAYAKKADU,
          ALAPPUZHA DISTRICT, PIN - 688 540.

          BY ADVS.
                    R.SURAJ KUMAR
                    ANJANA R.S.
 W.P(C) NO.3596 OF 2023         2




RESPONDENTS:

    1     STATE OF KERALA,
          REPRESENTED BY THE SECRETARY TO GOVERNMENT OF
          KERALA, INDUSTRIES (E) DEPARTMENT,
          GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
          PIN - 695 001.

    2     THE DIRECTOR OF COIR DEVELOPMENT,
          COIR BHAVAN, NANDAVANAM,
          THIRUVANANTHAPURAM, PIN - 695 033.

    3     THE PROJECT OFFICER (COIR)
          PROJECT OFFICE (COIR),
          KERALA STATE COIR MACHINERY FACTORY BUILDING,
          CHUNGAM, ALAPPUZHA, PIN - 688 011.

    4     KERALA STATE CO-OPERATIVE COIR MARKETING FEDERATION
          LIMITED (COIRFED)
          NO. 679 (COIR FED) P.B NO 4616,
          ALAPPUZHA, PIN - 688 012.
          REPRESENTED BY ITS MANAGING DIRECTOR.

    5     THE MANAGING DIRECTOR,
          THE KERALA STATE CO-OPERATIVE COIR MARKETING
          FEDERATION LTD., 679 (COIR FED), P B NO.4616,
          ALAPPUZHA, PIN - 688 012.

    6     THE GENERAL MANAGER,
          THE KERALA CO-OPERATIVE COIR MARKETING FEDERATION
          LTD
          679 (COIR FED), P B NO.4616,
          ALAPPUZHA,, PIN - 688 012.

    7     KERALA PUBLIC SERVICE COMMISSION
          PRIYADARSHINI HILLS, PATTOM P.O.,
          TIRUVANANTHAPURAM, PIN - 695 004.

          BY ADVS
                    P.C SASIDHARAN
                    RESMI THOMAS (GP)

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 14.08.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 W.P(C) NO.3596 OF 2023          3




                     JUDGMENT

When this matter is taken up for consideration today,

learned counsel appearing for the petitioners seeks

permission to withdraw the Writ Petition, leaving open all

contentions.

Accordingly, the Writ Petition is dismissed as withdrawn

leaving open all contentions raised by the petitioners and

reserving the liberty of the petitioners to file a fresh writ

petition on the same cause of action.

Sd/-

GOPINATH P.

JUDGE

ats