Uvaice P.H vs Axis Bank Limited
2023 Latest Caselaw 8776 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
     WEDNESDAY, THE 9TH DAY OF AUGUST 2023 / 18TH SRAVANA, 1945
                          RP NO. 417 OF 2023
AGAINST THE JUDGMENT DATED 09-01-2023 IN OP (DRT) 526/2022 OF HIGH
                            COURT OF KERALA
REVIEW PETITIONER/PETITIONER:

           UVAICE P.H
           AGED 34 YEARS, S/O HASSAN,
           POONAKUDIYIL HOUSE, PALLARIMANGALAM P.O.,
           PIDAVOOR KARA, VARAPETTY VILLAGE, KOTHAMANGALAM TALUK,
           ERNAKULAM DISTRICT, PIN - 686 671.

           BY ADV T.A.KATHIRUKUNJU



RESPONDENTS:

     1     AXIS BANK LIMITED,
           REPRESENTED BY ITS MANAGER, KOTHAMANGALAM BRANCH,
           ERNAKULAM DISTRICT, PIN - 686 691.

     2     AUTHORISED OFFICER
           AXIS BANK RETAIL ASSET CENTRE, 5TH FLOOR,
           CHICKAGO PLAZA, RAJAJI ROAD, ERNAKULAM, PIN - 682 305.

           BY ADV SREEKALA KRISHNADAS




     THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 09.08.2023,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 R.P.No.417 of 2023
     in
O.P(DRT)No.526 of 2022                2




                                ORDER

Having heard the learned counsel for the petitioner and the

learned counsel for the respondent Bank and having perused the

pleadings, I am of the view that the petitioner has not made out

any ground for exercise the review jurisdiction vested in this

Court.

The review petition fails and it is accordingly dismissed.

Sd/-

GOPINATH P.

JUDGE ats R.P.No.417 of 2023 in

APPENDIX OF RP 417/2023

PETITIONER'S ANNEXURES

Annexure A1 O.P. (DRT) NO.393/2022

Annexure-A2 PROCLAMATION OF SALE DATED 13-12-2022

Annexure-A3 NOTICE INTIMATING ADJOURN E-AUCTION