Dr. Leena P. Nair vs Suma S
2023 Latest Caselaw 8769 Ker

Con.Case(C) No.2308/2022                          1/1

                            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                           THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
                Wednesday, the 9th day of August 2023 / 18th Sravana, 1945
                  CONTEMPT CASE(C) NO. 2308 OF 2022(S) IN WP(C) 9498/2022

      PETITIONER/PETITIONER IN THE WRIT PETITION


                DR.LEENA P.NAIR,    AGED 52, W/O PRASANNAKUMARAN UNNITHAN,

                SHANKARA NARAYANAM, KAPPIL EAST, KRISHNAPURAM VILLAGE,

                KARTHIKAPPALLY TALUK, KRISHNAPURAM P.O,

                ALAPPUZHA DISTRICT, PIN - 690 533.

            BY ADVOCATE SRI.P.K.SOYUZ

      RESPONDENT/RESPONDENT NO.1 IN THE WRIT PETITION:


                SUMA. S., REVENUE DIVISIONAL OFFICER,

                RDO OFFICE, CHENGANNOOR, KOZHANCHERY ROAD,

                CHENGANNOOR P.O., ALLEPPEY DISTRICT, PIN - 689 121.

                 BY GOVERNMENT PLEADER



        This Contempt of court case (civil) having come up for orders on
   09.08.2023, the court on the same day passed the following:

                                             ORDER

It is submitted by the learned Government Pleader that steps are

being taken to comply with the judgment and that in case a copy of the

title deed with the schedule attached to is produced the directions will

be complied with.

Post on 22/08/2023.

Sd/- ANU SIVARAMAN JUDGE

09-08-2023 /True Copy/ Assistant Registrar