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Erathedath Mathew. A.M vs Sidharthan C.B
2023 Latest Caselaw 8762 Ker

Citation : 2023 Latest Caselaw 8762 Ker
Judgement Date : 9 August, 2023

Kerala High Court
Erathedath Mathew. A.M vs Sidharthan C.B on 9 August, 2023
RP No.844/2023                                 1/1

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                       THE HONOURABLE MR. JUSTICE GOPINATH P.
            Wednesday, the 9th day of August 2023 / 18th Sravana, 1945
                               RP NO. 844 OF 2023(F)
               WP(C) 18660/2023 OF HIGH COURT OF KERALA, ERNAKULAM
   REVIEW PETITIONER/3RD PARTY:

          ERATHEDATH MATHEW. A.M ,AGED 62 YEARS, S/O. MATHEW, RESIDING AT
          UDAYAPURAM, CHITTARIKKARAL VILLAGE, VELLARIKUNDU TALUK, MANDAPAM
          (P.O), KASARAGOD DISTRICT., PIN - 671326

   RESPONDENTS/WRIT PETITIONER AND RESPONDENT:

      1. SIDHARTHAN C.B., AGED 71 YEARS, S/O. LATE KRISHNAN, CHAKKATHARA
         HOUSE, KADUMERNI (P.O), CHERUPUZHA (VIA), KASARAGOD DISTRICT., PIN -
         670511
      2. THE DISTRICT COLLECTOR, COLLECTORATE, CIVIL STATION, VIDYANAGAR,
         KASARAGOD., PIN - 671123
      3. THE DISTRICT SURVEY SUPERINTENDENT, CIVIL STATION, VIDYANAGAR,
         KASARAGOD., PIN - 671123
      4. THE TAHSILDAR (LAND RECORDS), VELLARIKUNDU, TALUK OFFICE, KASARAGOD
         DISTRICT., PIN - 671533


        Review Petition praying that in the circumstances stated therein the
   High Court be pleased to review the judgment dated 08.06.2023 in
   WP(C)No.18660 of 2023.

        This Review Petition coming on for orders upon perusing the petition
   and this court's judgment dated 08.06.2023 , and upon hearing the
   arguments of M/S.JAWAHAR JOSE, CISSY MATHEW, SAFEER BAWA A.S & HAMED
   ABDULLA JAVAHIR Advocates for petitioner in R.P., GOVERNMENT PLEADER for
   respondents 2,3 and 4 in R.P./Respondents in WP(C) and of SRI.A.V.JOJO for
   Respondent 1 in R.P./Petitioner in WP(C), the court passed the following:

                                          ORDER

Issue notice by speed post to the first respondent. Government Pleader takes notice for respondents 2,3 and 4.

Having regard to the averments in the review petition, there will be an interim order staying the operation of the judgment dated 08.06.2023 in WP(C)No.18660/2023 for a period of six weeks.

Post after vacation.

Sd/- GOPINATH P., JUDGE

09-08-2023 /True Copy/ Assistant Registrar

 
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