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Jayadas C.J vs Mahindra Rural Housing Finance ...
2023 Latest Caselaw 8756 Ker

Citation : 2023 Latest Caselaw 8756 Ker
Judgement Date : 9 August, 2023

Kerala High Court
Jayadas C.J vs Mahindra Rural Housing Finance ... on 9 August, 2023
          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

              THE HONOURABLE MR.JUSTICE C.S.DIAS

  WEDNESDAY, THE 9TH DAY OF AUGUST 2023 / 18TH SRAVANA, 1945

                     WP(C) NO. 10763 OF 2022

PETITIONER:

          JAYADAS C.J., AGED 36 YEARS
          S/O.JANARDHANAN, ONNUKALINGAL HOUSE,
          ELANTHUR P.O., PATHANAMTHITTA-689 643.

          BY ADV E.V.MOLY(K/496/1994)


RESPONDENT:

          MAHINDRA RURAL HOUSING FINANCE LTD.,
          C/O.MAHINDA AND MAHINDRA FINANCIAL SERVICES LTD.,
          1ST FLOOR, KUNNATHU BUILDING, ROOM NO.237/2,
          T.K.ROAD, NEAR ST.PETERS JUNCTION, NANNUVAKKAD,
          PATHANAMTHITTA, REPRESENTED BY ITS AUTHORIZED
          OFFICER.

          BY ADVS.M.A.JOSEPH MANAVALAN
          KRUSCH P.A


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
09.08.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 10763 OF 2022
                            :: 2 ::




                          JUDGMENT

Dated this the 9th day of August 2023

The learned counsel appearing for the petitioner

seeks leave to withdraw the writ petition. Leave sought

for is granted. The writ petition is dismissed as

withdrawn.

sd/-

C.S.DIAS JUDGE jes

 
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