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Pavithran Thavara vs Rathi P.T
2023 Latest Caselaw 8751 Ker

Citation : 2023 Latest Caselaw 8751 Ker
Judgement Date : 9 August, 2023

Kerala High Court
Pavithran Thavara vs Rathi P.T on 9 August, 2023
                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
            THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                     &
                THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
         Wednesday, the 9th day of August 2023 / 18th Sravana, 1945
                         TR.APPEAL(C) NO. 4 OF 2023

 (AGAINST THE JUDGMENT DATED 17.01.2023 IN Tr.P(C) 724/2022 OF THIS COURT)

APPELLANT/RESPONDENT:

     PAVITHRAN THAVARA, AGED 66 YEARS, S/O. KUNHIRAMAN, "ASHRAMAM"
     PILATHARA P.O., CHERUTHAZAM PANCHAYATH, KANNUR DISTRICT, PIN -
     670501.

   BY ADVS.M/S.P.V.ANOOP,PHIJO PRADEESH PHILIP,ANTONY THOMAS,ANJU R S.
   & MUMTHAS KAKKAT VALAPPIL.
RESPONDENT/PETITIONER:

     RATHI P.T., AGED 58 YEARS, W/O. PAVITHRAN THAVARA, VILLA U, LEXYCO
     NAVODAYA ENCLAVE, KAKKANAD, ERNAKULAM DISTRICT, PIN - 682021.

   BY ADVS.M/S. ASWIN GOPAKUMAR ,ANWIN GOPAKUMAR,ADITYA VENUGOPALAN,NIKITHA
   SUSAN PAULSON,MAHESH CHANDRAN,AVINASH KURUNGOT & SHALLET K. SAM.
     This Transfer Appeal(Civil) again having come up for orders on
09.08.2023,and this court's order dated 20.07.2023, the court on the same
day passed the following:
          Dr. A.K. JAYASANKARAN NAMBIAR & MOHAMMED NIAS C.P., JJ
                         ......................................................
                              Tr.Appeal (C) No. 4 of 2023
                     .................................................................
                      Dated this the 9th day of August, 2023


                                         ORDER

MOHAMMED NIAS C.P.J

Post after vacation.

Interim order is extended until further orders.

Sd/-

Dr. A.K. JAYASANKARAN NAMBIAR, JUDGE

Sd/-

MOHAMMED NIAS C.P.

JUDGE

SJ

 
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