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Chathenkeril Abraham Chacko @ C.A ... vs P.G. Varghese
2023 Latest Caselaw 8709 Ker

Citation : 2023 Latest Caselaw 8709 Ker
Judgement Date : 9 August, 2023

Kerala High Court
Chathenkeril Abraham Chacko @ C.A ... vs P.G. Varghese on 9 August, 2023
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR.JUSTICE C.S.DIAS
   WEDNESDAY, THE 9TH DAY OF AUGUST 2023 / 18TH SRAVANA, 1945
                        OP(C) NO. 618 OF 2020
          IN OS 502/2011 OF MUNSIFF COURT, THIRUVALLA
PETITIONERS:

    1     CHATHENKERIL ABRAHAM CHACKO @ C.A CHACKO
          AGED 88 YEARS
          S/O.LATE C.C.ABRAHAM, RESIDING AT CHATHENKERIL ROSE
          MOUNT, STADIUM ROAD, TUKALASSERI MURI, THIRUVALLA
          VILLAGE, THIRUVALLA TALUK

    2     JOHN
          AGED 62 YEARS
          S/O.ULAHANNAN, KALAPPURACKAL PUTHENPURAYIL, PARIYARAM
          MATTATHIL, PARIYARAM KARA, IYKERANADU SOUTH VILLAGE,
          KUNNATHUNADU TALUK, REPRESENTED THROUGH HIS POWER OF
          ATTORNEY HOLDER CHATHENKERI ABRAHAM, CHACKO @
          C.A.CHACKO, AGED 87 YEARS, S/O.LATE C.C.ABRAHAM,
          RESIDING AT CHATHENKERIL ROSE MOUNT, STADIUM ROAD
          TUKALASSERI MURI, THIRUVALLA VILLAGE, THIRUVLLA TALUK

          BY ADVS.     CHERIAN GEE VARGHESE
                       SRI.P.HARIDAS
                       SRI.BIJU HARIHARAN
                       SRI.R.B.BALACHANDRAN
                       SRI.RENJI GEORGE CHERIAN
                       SRI.P.C.SHIJIN


RESPONDENTS:

    1     P.G. VARGHESE
          AGED 58 YEARS
          COMPANY EMPLOYEE, FATHER'S NAME NOT KNOWN TO THE
          PETITIONER, PLAMUTTATHU HOUSE, NEDUMPURAMMURI,
          NEDUMPURAM.P.O, NEDUMPURAM VILLAGE, THIRUVALLA TALUK-
          689102

    2     SARAMMA VARGEHSE,
          AGED 55 YEARS
          HOUSE WIFE, W/O.P.G.VARGEHSE, PLAMUTTTHU HOUSE,
          NEDUMPURAM MURI, NEDUMPURAM.P.O, NEDUMPURAM VILLAGE,
          THIRUVALLA TALUK-689102
 O.P.(C)No.618/2020

                                  -:2:-




      3       NANDAKUMARA VARMA
              AGED 48 YEARS
              FATHER'S NAME NOT KNOWN TO THE PETITIONER, CONTRACTOR
              BY PROFESSION, VARMA ASSOCIATES, THUKALASSERY,
              THIRUVALLA VILLAGE, THIRUVALLA TALUK-689102

              BY ADVS.   SHRI.SUSANTH SHAJI
                         SRI.VARGHESE C.KURIAKOSE

      THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
09.08.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 O.P.(C)No.618/2020

                                     -:3:-




                     Dated this the 9th day of August,2023

                            JUDGMENT

The original petition is filed challenging Ext P4

order passed in I.A.No.3388/2019 in O.S.No.502/2011

of the Court of the Munsiff, Thiruvalla.

2. Heard; Sri. P.Haridas, the learned counsel

appearing for the petitioners and Sri. Susanth Shaji,

the learned counsel appearing for the third

respondents.

3. Sri. Susanth Shaji, on instructions, submits that

even prior to the filing of the original petition,

O.S.No.502/2011 was dismissed by the court below on

29.02.2020. The status of the suit remains the same.

Therefore, the original petition has become

infructuous. The said submission is recorded. O.P.(C)No.618/2020

Resultantly, the original petition is dismissed as

infructuous.

Sd/-



                                    C.S.DIAS,JUDGE

DST/09.08.23                                     //True copy//

                                                 P.A.To Judge
 

 
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