V.S.Soman vs Bhagvathy Ammal @ Radha
2023 Latest Caselaw 8706 Ker

OP (RC) No.135/2023                           1/3

                            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                      THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                               &
                          THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
                Wednesday, the 9th day of August 2023 / 18th Sravana, 1945

                                   OP (RC) NO. 135 OF 2023

              RCP 6/2013 OF MUNSIFF COURT, NORTH PARAVUR, ERNAKULAM
   PETITIONER/JUDGMENT DEBTOR/PETITIONER/RESPONDENT:

           V.S.SOMAN, AGED 68 YEARS, S/O SUBRAHMANIAN, VALLATH HOUSE,
           KACHERIPADATH, PARAVOOTHARA, PARAVUR, PIN - 683512.

   RESPONDENT/DECREE HOLDER/RESPONDENT/PETITIONER:

           BHAGVATHY AMMAL @ RADHA, AGED 71 YEARS, D/O ARUMUGHAM AMMAL,
           KUNNATHUVEETTIL, PARAVOOTHARA, PARAVUR., PIN - 683512.


        OP (Rent Control) praying inter alia that in the circumstances
   stated in the affidavit filed along with the OP (RC) the High Court be
   pleased to stay the delivery of possession of the petition schedule
   building till the adjudication of Ext.P1 Rent Control application on
   merits by the Rent Controller, North, Paravur in the interest of justice
   pending disposal of the Original Petition.


        This petition coming on for orders upon perusing the petition and
   the affidavit filed in support of OP (RC) and upon hearing the arguments
   of M/S. K.A.MANZOOR ALI & K.A.SHAMSUDEEN Advocates for the petitioner, the
   court passed the following:
 OP (RC) No.135/2023                             2/3




            Dr. A.K. JAYASANKARAN NAMBIAR & MOHAMMED NIAS C.P., JJ
                            ......................................................
                                    OP(RC) No.135 of 2023
                        .................................................................
                         Dated this the 9th day of August, 2023


                                            ORDER

MOHAMMED NIAS C.P.J

Admit.

Issue notice to the respondent through speed post.

Post immediately after service of notice.

There shall be an interim stay, as prayed for.

Sd/-

Dr.A.K. JAYASANKARAN NAMBIAR, JUDGE

Sd/-

MOHAMMED NIAS C.P.

JUDGE

SJ OP (RC) No.135/2023 3/3

APPENDIX OF OP (RC) 135/2023 Exhibit P1 TRUE COPY OF THE PETITION FILED BY THE RESPONDENT AS R.C.P NO.6/2013 BEFORE THE RENT CONTROL COURT, N.PARAVUR