Citation : 2023 Latest Caselaw 8631 Ker
Judgement Date : 9 August, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
WEDNESDAY, THE 9TH DAY OF AUGUST 2023 / 18TH SRAVANA, 1945
MAT.APPEAL NO. 615 OF 2022
AGAINST THE JUDGMENT OP 8/2019 OF FAMILY COURT, KANNUR
APPELLANT/RESPONDENT
T.K.SUNIL KUMAR
AGED 41 YEARS
S/O. GOPALAN NAMBIAR, ADUTHILA, P.O.PAZHAYANGADI-
670 303, KANNUR DISTRICT.
BY ADVS.
M.SASINDRAN
SATHEESHAN ALAKKADAN
RESPONDENTS/PETITIONERS
1 DHANUSHA.R.S.
AGED 33 YEARS
D/O. A.V.RADHAKRISHNAN, 'SURABHI', OPPOSITE
GOVERNMENT HOSPITAL, PAYYANNUR - 670 307,
KANNUR DISTRICT.
2 SHREYA SUNIL KUMAR,
AGED 11 YEARS
D/O. SUNIL KUMAR.T.K.,
REPRESENTED BY HER MOTHER AND GUARDIAN,
DHANUSHA.R.S., D/O. A.V.RADHAKRISHNAN, 'SURABHI',
OPPOSITE GOVERNMENT HOSPITAL, PAYYANNUR - 670 307,
KANNUR DISTRICT.
THIS MATRIMONIAL APPEAL HAVING COME UP FOR ADMISSION ON
09.08.2023, ALONG WITH RPFC.112/2023, 718/2022 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Mat. Appeal 61/2022 and connected cases
2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
WEDNESDAY, THE 9TH DAY OF AUGUST 2023/18TH SRAVANA, 1945
RPFC NO. 112 OF 2023
AGAINST THE ORDER/JUDGMENT MC 587/2018 OF FAMILY COURT,
KANNUR
REVISION PETITIONER/RESPONDENT
T.K.SUNIL KUMAR
AGED 41 YEARS
S/O. GOPALAN NAMBIAR, ADUTHILA,
P.O.PAZHAYANGADI KANNUR DISTRICT.,
PIN - 670303
BY ADVS.
M.SASINDRAN
SATHEESHAN ALAKKADAN
RESPONDENTS/PETITIONERS
1 DHANUSHA.R.S
AGED 33 YEARS
D/O. A.V.RADHAKRISHNAN, 'SURABHI', OPPOSITE
GOVERNMENT HOSPITAL, PAYYANNUR KANNUR
DISTRICT., PIN - 670307
2 SHREYA SUNIL KUMAR
AGED 11 YEARS
REPRESENTED BY HER MOTHER AND GUARDIAN,
DHANUSHA.R.S., D/O. A.V.RADHAKRISHNAN,
'SURABHI', OPPOSITE GOVERNMENT HOSPITAL,
PAYYANNUR KANNUR DISTRICT., PIN - 670307
THIS REV.PETITION(FAMILY COURT) HAVING COME UP FOR
ADMISSION ON 09.08.2023, ALONG WITH Mat.Appeal.615/2022
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
Mat. Appeal 61/2022 and connected cases
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
WEDNESDAY, THE 9TH DAY OF AUGUST 2023/18TH SRAVANA, 1945
MAT.APPEAL NO. 718 OF 2022
AGAINST THE JUDGMENT OP 8/2019 OF FAMILY COURT, KANNUR
APPELLANTS/PETITIONERS
1 DHANUSHA R.S
AGED 30 YEARS
DAUGHTER OF A V RADHAKRISHNAN, SURABHI',
OPP. GOVERNMENT HOSPITAL, PAYYANUR, KANNUR
DISTRICT,PIN -670 307.
2 SHREYA SUNIL KUMAR,
DAUGHTER OF SUNILKUMAR T.K, AGED 12 YEARS
(MINOR) REPRESENTED BY HER MOTHER AND
GUARDIAN, 1ST APPELLANT, DHANUSHA R.S, AGED 35
YEARS, DAUGHTER OF A V RADHAKRISHNAN,
'SURABHI', OPP. GOVERNMENT HOSPITAL, PAYYANUR,
KANNUR DISTRICT, PIN-670 307.
BY ADVS.
C.MURALIKRISHNAN (PAYYANUR)
ABRAHAM GEORGE JACOB
RESPONDENT/RESPONDENT:
T.K.SUNIL KUMAR
AGED 38 YEARS
SON OF GOPALAN NAMBIAR ,ADUTHILA. PO,
PAZHAYANGADI, KANNUR DISTRICT- 670 303.
BY ADV M.SASINDRAN
THIS MATRIMONIAL APPEAL HAVING COME UP FOR
ADMISSION ON 09.08.2023, ALONG WITH Mat.Appeal.615/2022
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
Mat. Appeal 61/2022 and connected cases
4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
WEDNESDAY, THE 9TH DAY OF AUGUST 2023/18TH SRAVANA, 1945
RPFC NO. 6 OF 2023
AGAINST THE ORDER/JUDGMENT MC 587/2018 OF FAMILY COURT,
KANNUR
REVISION PETITIONERS/PETITIONERS
1 DHANUSHA R.S
AGED 36 YEARS
RESIDING AT 'SURABHI', OPP. GOVERNMENT
HOSPITAL, PAYYANNUR, P.O. PAYYANNUR, KANNUR
DISTRICT, PIN - 670307
2 SREYA SUNIL KUMAR
DAUGHTER OF SUNIL KUMAR T.K., AGED 13
YEARS(MINOR) REPRESENTED BY HER MOTHER AND
GUARDIAN, THE FIRST PETITIONER DHANUSHA R.S.,
RESIDING AT 'SURABHI', OPP. GOVERNMENT
HOSPITAL, PAYYANNUR, P.O. PAYYANNUR, KANNUR
DISTRICT, PIN - 670307
BY ADVS.
C.MURALIKRISHNAN (PAYYANUR)
ABRAHAM GEORGE JACOB
P.I.RAHEENA, AKSHAY R
RESPONDENT/RESPONDENT
T.K. SUNILKUMAR
AGED 43 YEARS
RESIDING AT 'MANASA', ADUTHILA, P.O.,
PAYANGADI, KANNUR, PIN - 670303
THIS REV.PETITION(FAMILY COURT) HAVING COME UP FOR
ADMISSION ON 09.08.2023, ALONG WITH Mat.Appeal.615/2022
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
Mat. Appeal 61/2022 and connected cases
5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
WEDNESDAY, THE 9TH DAY OF AUGUST 2023 / 18TH SRAVANA,
1945
MAT.APPEAL NO. 800 OF 2022
AGAINST THE JUDGMENT OP 788/2018 OF FAMILY COURT, KANNUR
APPELLANTS/RESPONDENTS
1 DHANUSHA R.S.
AGED 30 YEARS
DAUGHTER OF A V RADHAKRISHNAN, 'SURABHI', OPP.
GOVERNMENT HOSPITAL, PAYYANUR, KANNUR
DISTRICT, PIN 670 307.
2 SHREYA SUNIL KUMAR,
AGED 13 YEARS
DAUGHTER OF SUNILKUMAR T.K, (MINOR)
REPRESENTED BY HER MOTHER AND GUARDIAN, 1ST
APPELLANT, DHANUSHA R.S, AGED 34 YEARS,
DAUGHTER OF A V RADHAKRISHNAN, 'SURABHI', OPP.
GOVERNMENT HOSPITAL, PAYYANUR, KANNUR
DISTRICT, PIN 670 307.
BY ADVS.
C.MURALIKRISHNAN (PAYYANUR)
ABRAHAM GEORGE JACOB
RESPONDENT/PETITONER
T.K.SUNIL KUMAR,
AGED 42 YEARS
SON OF GOPALAN NAMBIAR ADUTHILA. PO,
PAZHAYANGADI, KANNUR DISTRICT 670 303.
THIS MATRIMONIAL APPEAL HAVING COME UP FOR
ADMISSION ON 09.08.2023, ALONG WITH Mat.Appeal.615/2022
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
Mat. Appeal 61/2022 and connected cases
6
ORDER
Dated this the 9th day of August, 2023 [Mat.Appeal Nos.615/2022, 112/2023, 718/2022, 6/2023, 800/2022]
A.Muhamed Mustaque, J
The parties were referred for mediation. In the mediation,
the parties have settled the dispute and arrived at a settlement
agreement. Both sides submit that the settlement has to be
recorded and the Mat.Appeals and R.P(FC)s shall be closed
recording the satisfaction of all the claims of all the parties. It is
also noted that arrangements have also been made regarding
the custody of the child.
Therefore, all the cases are disposed of in terms of the
settlement. The settlement will form part of the judgment.
Sd/-
A.MUHAMED MUSTAQUE
JUDGE
Sd/-
SOPHY THOMAS
JUDGE smm
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