Citation : 2023 Latest Caselaw 8599 Ker
Judgement Date : 7 August, 2023
OP(C) No.890/2023 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE C.S.DIAS
Monday, the 7th day of August 2023 / 16th Sravana, 1945
OP(C) NO. 890 OF 2023
CMA 42/2019 IN CMA 42/2019 OF THE ADDITIONAL SUB COURT, IRINJALAKUDA.
PETITIONER/ APPELLANT/ JUDGMENT DEBTOR/ DEFENDANT:
HARSHAN, AGED 56 YEARS, PANANEGATTU ERASSERY SUBRAMANIAN NELPINI
DESOM, S.N. PURAM VILLAGE, KODUNGALLUR TALUK, PIN - 507211
RESPONDENT/ RESPONDENT/ DECREEE HOLDER/ PLAINTIFF:
DR.SUGATHAN, S/O KUMBALATHUPARAMBIL RAMAN, PANANGAD DESOM, S. N.
PURAM VILLAGE, KODUNGALLUR TALUK, PIN - 507211
OP (Civil) praying inter alia that in the circumstances stated in
the affidavit filed along with the OP(C) the High Court be pleased to
issue an interim direction to stay all further proceedings pursuant to E.A
No. 316/2019 filed by the respondent in Exhibit P4 Execution Petition in
E.P No. 1334/2014 in O.S No. 2288/2013 on the file of Munsiffs Court,
Kodungalur, pending disposal of the Original Petition (Civil).
This petition again coming on for orders upon perusing the petition
and the affidavit filed in support of OP(C) and this court's order dated
06-07-2023 and upon hearing the arguments of M/S C.A.NAVAS, T.K.SASIKUMAR,
C.J.SOLOMAN & E.G.AMBILY, Advocates for the petitioner, the court passed
the following:
O R D E R
Await service of notice on the respondent.
The interim order dated 06-07-2023 will stand extended by one month.
Sd/- C.S.DIAS, JUDGE
07-08-2023 /True Copy/ Assistant Registrar OP(C) No.890/2023 2/2
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