Jaseentha vs 1. Annie
2023 Latest Caselaw 8585 Ker

OP(C) No.930/2023                              1/1

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                           THE HONOURABLE MR.JUSTICE C.S.DIAS
                Monday, the 7th day of August 2023 / 16th Sravana, 1945
                                 OP(C) NO. 930 OF 2023

               EP 25/2020 IN OS 340/2012 OF MUNSIFF COURT, WADAKKANCHERRY

   PETITIONER/ RESPONDENT/ JUDGMENT DEBTOR/ PLAINTIFF:

          JASEENTHA, AGED 56 YEARS, W/O PUTHOOKKARA FRANCIS, PULLANIKKAD
          DESOM, WADAKKANCHERY VILLAGE, TALAPPILLY TALUK, PIN - 680582

   RESPONDENTS/ PETITIONERS/ DECREE HOLDER/ DEFENDANTS:

       1. ANNIE, AGED 56 YEARS, W/O KOLADIPARAMBIL ABRAHAM, KOLADIPARAMBIL
          HOUSE, PULLANIKKAD DESOM, WADAKKANCHERY VILLAGE, TALAPPILLY TALUK.,
          PIN - 680582

            AND ANOTHER


        OP (Civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   all further proceeding in EA 63/2023 in EP 25/2020 in O.S 340/2012 of
   Munsiff Court Wadakkanchery, pending consideration of this original
   petition.


        This petition again coming on for admission upon perusing the
   petition and the affidavit filed in support of OP(C) and this court's
   order dated 07.07.2023 and upon hearing the arguments of Sri. RAJIT,
   Advocate for the petitioner, and of SRI. MARTIN JOSE, Advocate for the
   respondents, the court passed the following:




                                       O R D E R

Admitted.

Service is complete.

The interim order dated 11-04-2023 is extended by four months.

Sd/- C.S.DIAS, JUDGE

07-08-2023 /True Copy/ Assistant Registrar