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P. Mohanan vs Subair K.A
2023 Latest Caselaw 8579 Ker

Citation : 2023 Latest Caselaw 8579 Ker
Judgement Date : 7 August, 2023

Kerala High Court
P. Mohanan vs Subair K.A on 7 August, 2023
OP(C) No.1565/2023                                       1/1

                            IN THE HIGH COURT OF KERALA AT ERNAKULAM


                                                   PRESENT


                               THE HONOURABLE MR.JUSTICE C.S.DIAS


                                     th
                     Monday, the 7        day of August 2023 / 16th Sravana, 1945


                                          OP(C) NO. 1565 OF 2023


            EP 83/2020 IN OS 49/2008 OF PRINCIPAL MUNSIFF COURT, PALAKKAD.

   PETITIONER/ JUDGMENT DETOR/ DEFENDANT:

          P. MOHANAN, AGED 46 YEARS, S/O. NANJAPPAN, PUTHAN HOUSE, GEETHAM TEA
          STALL, CHERPULASSERY MAIN ROAD, KONGAD AMSOM DESOM, PALAKKAD TALUK &
          DISTRICT, PIN - 678506

   RESPONDENTS/ DECREE HOLDER/ PLAINTIFFS:

      1. SUBAIR K.A, AGED 60 YEARS, S/O. LATE AVARAN K.B., KANJIRANKUNNIL
         VEEDU, CHERAYA AMSOM DESOM, KONGAD VIA PALAKKAD, PIN - 678 506.
      2. MAIMOONA, AGED 53 YEARS,W/O. SUBAIR K.A, KANJIRAM KUNNIL VEEDU,
         CHERAYA AMSOM DESOM & POST, KONGAD VIA, PALAKKAD, PIN - 678506


        OP (Civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   all further proceedings in EP No. 83/2020 in O.S No. 49/2008 on the files
   of the Principal Munsiff Court, Palakkad, pending final disposal of this
   original petition.


        This petition coming on for admission upon perusing the petition and
   the affidavit filed in support of OP(C) and upon hearing the arguments of
   Sri. K.P.BALAGOPAL, Advocate for the petitioner and of M/S SAJAN VARGHEESE
   K. K & LIJU. M.P, Advocates for the respondents, the court passed the
   following:

                                                  O R D E R

The court of the Principal Munsiff, Palakkad is directed to defer further proceedings in EP No. 83/2020 in O.S No. 49/2008 till 10-08-2023.

Post on 10-08-2023.

Sd/- C.S.DIAS, JUDGE

07-08-2023 /True Copy/ Assistant Registrar

 
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